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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(5)(m) in Rajasthan Land Revenue (Land Records) Rules, 1957

(m)infringement of the conditions under which any grant or lease of land is held from the Government and the transfers in respect of such grant or lease: