Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(k) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(k)"Registration Officer" means the Electoral Registration Officer (Municipality) and includes Assistant Electoral Registration Officer (Municipality) appointed by the State Election Commission, in consultation with the State Government;