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State of Rajasthan - Section

Section 7 in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

7. Disposal.

- The plots of culture-able Government lands that cannot be divided into rectangles, and such percentage of rectangles as the State Government decides, shall be reserved for sale by auction and the remaining percentage of rectangles shall be disposed of by allotment.