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State of Madhya Pradesh - Section

Section 10 in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975

10.

Every intending bidder shall before the commencement of the auction deposit a fee of Rs. 100 in cash for each plot of the land with the person conducting the auction at least one day before the date of auction.