(7)"coastal goods" means goods, other than imported goods, transported in a vessel from one port in India to another;[(7-A) "Commissioner (Appeals)" means a person appointed to be a Commissioner of Customs (Appeals) under sub-section (1) of section 4; [ Substituted by Act 22 of 1995, Section 51, for Clauses (7-A) and (8) (w.e.f. 26.5.1995).]
