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[Cites 0, Cited by 0] [Section 12A(13)] [Section 12A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12A(13)(f) in Andhra Pradesh Co-Operative Societies Act, 1964

(f)"person" includes an individual, partnership, trust, company, corporation, co-operative society, an association of persons or a body of individuals, whether incorporated or not, and every artificial juridical persons, not falling within any of the preceding categories;