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[Cites 0, Cited by 0] [Section 50A] [Entire Act]

Union of India - Subsection

Section 50A(2) in The Coal Mines Provident Fund Scheme

(2)The Coal Mines Provident Fund Commissioner shall submit demand statements to the Accountant General/Comptroller by the 15th of the month in respect of the deposits made into the Government Treasuries during the month preceding the last month. Any difference between the amount remitted by the Treasury Officers and that actually due to the Fund shall be adjusted by the Accountant General/Comptroller concerned in a subsequent month.