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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(9) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

9.2Solar Power generation with Net metering will be allowed for all the eligible Consumers of the Distribution Licensee under the jurisdiction of the Commission with/without battery back-up support:Provided that, if an Eligible Consumer opts for connectivity with a battery back-up, the inverter shall have a separate back-up wiring to prevent the battery/ decentralized generation (DG) power from flowing into the grid in the absence of grid supply, and that an automatic as well as manual isolation switch shall also be provided.Provided further that the Inverter shall comply with the Standards prescribed in Annexure A.