Section 3 in Bihar Rules for the Establishment of Saw Pits and Establishment and Regulation of Depots, 1983
3.
[(1) These"Rules shall apply in the districts of Sighbhum, Ranchi, Lohardaga, Gumla, Hazaribagh, Giridih, Dhanbad, Palamau, Santhal Parganas, Deoghar, Godda, Sahebganj, Bhagalpur, Gaya, Nawadah, Aurangabad, Nalanda, Rohtas, Monghyr, Purnea, Saharsa, Katihar, East Champaran and West Champaran only.] [Substituted by S.O. 970, dated 27.7.1983.](2)The State Government may, by notification in the Official Gazette apply these Rules to such other districts as and when it deems necessary.
