Rajasthan High Court - Jaipur
Atul Sharma S/O Shri Pawan Kumar Sharma vs The Secretary, Rajasthan Staff ... on 24 February, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3241/2023
Atul Sharma S/o Shri Pawan Kumar Sharma
----Petitioner
Versus
The Secretary, Rajasthan Staff Selection Board
----Respondent
For Petitioner(s) : Mr. Atul Sharma, present in person For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 24/02/2023 Petitioner is present in person and states that he applied for the post of 'Basic Computer Instructor' pursuant to advertisement dated 01.02.2022 and he has qualified the written examination and was shortlisted for document verification. He states that his result of B.Sc. and M.Sc. six semester has declared on 27.10.2021 and as such he becomes eligible for appointment as per merit, however his candidature was not considered for want of degree whereas in similar set of facts, candidate Sandeep Kumar Roll No.165735 has been shortlisted in the final selection list. He states that his case is similar to Sandeep Kumar's and therefore, he is also entitled to be considered for selection.
Heard.
Issue notice to respondents.
Taking into consideration aforesaid facts and from the material available on record, priam facie it appears that the case of petitioner is similar to that of Sandeep Kumar Roll No.165735 and his Roll Number finds place in the final select list dated (Downloaded on 25/02/2023 at 01:01:31 AM) (2 of 2) [CW-3241/2023] 07.02.2023 (Ann.8), therefore, on the ground of parity respondents are directed to consider the case of petitioner for appointment on merits provisionally, subject to outcome of the writ petition.
(SUDESH BANSAL),J TN/28 (Downloaded on 25/02/2023 at 01:01:31 AM) Powered by TCPDF (www.tcpdf.org)