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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(4)(c) in Birsa Munda Tribal University Act, 2017

(c)assess the cost of repairs, additions, alteration and demolition of the University buildings annually and prepare the budget for the same to be submitted for approval of the Finance Committee and Executive Council;