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State of Punjab - Section

Section 1 in The Stage Carriages Act, 1861

1. Definition of stage-carriage.

- Every carriage drawn by one or more horses which shall ordinarily be used for the purpose of conveying passengers for hire to or from any place in [the States] shall without regard to the form or construction of such carriage be deemed to be a stage-carriage within the meaning of this Act.[-] [Proviso to section 1 repealed by Act 1 of 1898.]