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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(1)(a) in The U.P. Avas Evam Vikas Parishad Adhiniyam, 1965

(a)turn, divert, discontinue the public use of, or permanently close, any street vested in it or part thereof; or