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State of Goa - Section

Section 24 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

24. Inspection of sources of water supply.

- The Revenue Inspector shall frequently check quinquennial register of water supply maintained by the Talathi and visit wells and other sources of water supply in the gaothan and wells, tanks and bandharas in holdings for testing the said register. If the entry in the register is found to be correct, the Revenue Inspector shall initial against it and if the entry is not correct, he shall correct it in red ink.