Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(4) in Indian Institute of Public Health Gandhinagar Act, 2015 (4)The University shall adopt a proper system of internal checks and balances and control in- respect of finance, accounts and audit as may be prescribed by the regulations.
