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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(10) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(10)The child shall be placed for the night in the reception dormitory or the segregation unit as the case may be.E. Rehabilitation Stay. - (1) A child may be sent to the Children's Home by the Committee for such a stay and to the special home or the place of safety by the Board or the Children's Court.