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State of Odisha - Section

Section 4 in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

4. Classification.

- All detenus shall be placed in one class called class 'D' and receive the same treatment as is provided in the Orissa Jail Manual for Prisoners of Division III of the non-labouring category.