Central Administrative Tribunal - Bangalore
Prashant Janu Gunagi vs Western Naval Command on 8 December, 2022
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OA.No.170/01637/2019/CAT/BANGALORE
CENTRAL ADMINISTRATIVE TRIBUNAL
BANGALORE BENCH, BENGALURU
ORIGINAL APPLICATION NO.170/01637/2019
DATED THIS THE 08TH DAY OF DECEMBER, 2022
CORAM:
HON'BLE MRS. JUSTICE S. SUJATHA, MEMBER (J)
HON'BLE MR. RAKESH KUMAR GUPTA, MEMBER (A)
Prashant Janu Gunagi
S/o Janu B. Gunagi
Age: 32 years,
Working as Trades men mate (TMM)
NSRY- Karwar 581 308,
Residing at & Post
Sea Bird Colony Todur,
Karwar (Uttar Kannada)
Karnataka - 581 324 .... Applicant
(By Advocate Shri P. Kamalesan)
Vs.
1. Union of India,
Represented by Secretary,
Ministry of Defence (Navy),
Government of India,
New Delhi - 110 001.
2. Directorate of Civilian Personnel,
Integrated Head Quarters,
Ministry of Defence (Navy)
Talkatora Stadium Annexe
New Delhi 110 001
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OA.No.170/01637/2019/CAT/BANGALORE
3. The Flag Officer Commanding in Chief,
Head Quarters (For CCPO),
Western Naval Command,
Mumbai -400 001.
4. Head Quarters,
Western Naval Command,
Bhagat Singh Road,
Mumbai -400 001.
5. Flag Officer Commanding,
Head Quarters (CSO & P&A),
Karnataka Naval area,
Naval base, Karwar - 581 308.
6. The Admiral Superintendent,
For Manager (P&A),
Naval Ship Repair Yard,
Naval base,
Karwar - 581 308. ...Respondents
(By Shri S.Prakash Shetty, Senior Panel Counsel)
O R D E R (ORAL)
PER: JUSTICE S. SUJATHA, MEMBER (J)
Learned counsel appearing for both the parties jointly submit that the issue involved in this case is no more res integra in view of the order passed by this Tribunal in OA No.209/2021 dated 07.11.2022 in the case of Shashikant V Gunagi vs. Western Naval Command and others, wherein we have dismissed the said application.
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OA.No.170/01637/2019/CAT/BANGALORE
2. In view of the aforesaid, this OA stands dismissed in terms of the order passed in OA No.209/2021.
No order as to costs.
(RAKESH KUMAR GUPTA) (JUSTICE S. SUJATHA)
MEMBER (A) MEMBER (J)
/ksk/