Rajasthan High Court - Jodhpur
Banshi Lal Deora vs Sh. Sawar Lal Verma on 14 March, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1176/2018 Banshi Lal Deora
----Petitioner Versus Sh. Sawar Lal Verma
----Respondent For Petitioner(s) : None present For Respondent(s) :
JUSTICE DINESH MEHTA Order 14/03/2023 Petitioner to file PF and notices for respondents Nos. 1 and 2 within a period of two weeks.
(DINESH MEHTA),J 54-Arvind/-(Downloaded on 15/03/2023 at 12:35:44 AM)
Powered by TCPDF (www.tcpdf.org)