Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Banshi Lal Deora vs Sh. Sawar Lal Verma on 14 March, 2023

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1176/2018 Banshi Lal Deora

----Petitioner Versus Sh. Sawar Lal Verma

----Respondent For Petitioner(s) : None present For Respondent(s) :

JUSTICE DINESH MEHTA Order 14/03/2023 Petitioner to file PF and notices for respondents Nos. 1 and 2 within a period of two weeks.
(DINESH MEHTA),J 54-Arvind/-
(Downloaded on 15/03/2023 at 12:35:44 AM)
Powered by TCPDF (www.tcpdf.org)