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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(7) in The M.P. Housing Board Regulations, 1977

(7)Term of office. - No person appointed to any committee shall serve on the committee after the expiry of the period for which he was appointed or after the purposes for which he was appointed ceases to exist.