Section 1 in Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006
1. Short title, extent and commencement.
(1)This Act may be called the Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006.(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall come into force on such date, as the Government may, by Notification, appoint.
