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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 61(2)(e) in Arunachal Pradesh Goods Tax Act, 2005

(e)place marks of identification on any records, books of account, registers and other documents or make or cause to be made extracts or copies thereof without charge;