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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(w) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(w)to make special arrangements for the education of students and the students belonging to weaker sections of the society, in particular Scheduled Castes and Scheduled Tribes as the University may consider desirable;