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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2) in Tamil Nadu Hackney Carriage Act, 1911

(2)Penalty. - Any person who, after the expiration of the period aforesaid, willfully omits for fourteen days to deliver the plate to the said officer, shall be liable to a fine not exceeding twenty rupees.