Supreme Court - Daily Orders
Ramoji Rao vs M.A.E.K.K Varma on 3 February, 2014
d
ITEM NO.68 COURT NO.9 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for
Special Leave to Appeal (Civil) No(s).39618-39625/2013
(From the judgement and order dated 11/10/2013 in CRP No.2619/2013, CRP
No.2620/2013, CRP No.2621/2013, CRP No.2622/2013, CRP No.2623/2013, CRP
No.2624/2013, CRP No.2625/2013 and CRP No.2626/2013 of The HIGH COURT OF
A.P AT HYDERABAD)
RAMOJI RAO & ANR Petitioner(s)
VERSUS
M.A.E.K.K VARMA Respondent(s)
(With appln(s) for directions, exemption from filing O.T. and prayer for
interim relief and office report)
Date: 03/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Ranjit Kumar, Sr. Adv.
Mr. U.U. Lalit, Sr. Adv.
Mr. Somanadri Goud, Adv.
Mr. Jagannadha Rao, Adv.
Mr. B. Nalin Kumar, Adv.
Mr. Abhishek Vinod Deshmukh, Adv.
Ms. Sanjana Ramachandran, Adv.
for M/S. Parekh & Co., Advs.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Ms. Praseena E. Joseph, Adv.
Mr. Shivendra Singh, Adv.
Mr. Rahul Pandey, Adv.
for M/S. Lawyer’S Knit & Co, Advs.
UPON hearing counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
| (S.K. Rakheja) | |(Indu Satija) | |Court Master | |Assistant Registrar |