Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 1 in The Rajasthan Land Revenue (Eviction of Trespasser) Rules, 1975

1. Short title and commencement.

(1)These rules may be called the Rajasthan Land Revenue (Eviction of trespassers) Rules, 1975
(2)They shall come into force at once.