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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(3)That the applicant shall also produce a Bank Guarantee for rupees one lakh to be valid during the currency of the Stevedoring licence (not less than 2 years) so as to meet any contingency.