Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38Y] [Entire Act] Union of India - Subsection Section 38Y(e) in The Wild Life (Protection) Act, 1972 (e)the Additional Commissioner (Customs and [Central Goods and Services Tax]) - Joint Director; and