Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Tefcil Breweries Limited vs Alfa Laval (India) Limited on 30 January, 2019

Author: Navin Chawla

Bench: Navin Chawla

$~15
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    O.M.P. (COMM) 479/2018 & IA No. 16136/2018
     TEFCIL BREWERIES LIMITED
                                                ..... Petitioner
                    Through: None.

                          versus

      ALFA LAVAL (INDIA) LIMITED
                                                            ..... Respondent
                          Through:     Mr.Shankar      Vaidialingum       &
                                       Mr.Shivain Vaidialingum, Advs.

      CORAM:
      HON'BLE MR. JUSTICE NAVIN CHAWLA
                   ORDER

% 30.01.2019 Learned counsel for the respondent prays for and is granted four weeks‟ time to file reply. Rejoinder, if any, be filed within a period of three weeks thereafter.

List on 25th April, 2019.

NAVIN CHAWLA, J JANUARY 30, 2019/rv