Delhi High Court - Orders
Tefcil Breweries Limited vs Alfa Laval (India) Limited on 30 January, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 479/2018 & IA No. 16136/2018
TEFCIL BREWERIES LIMITED
..... Petitioner
Through: None.
versus
ALFA LAVAL (INDIA) LIMITED
..... Respondent
Through: Mr.Shankar Vaidialingum &
Mr.Shivain Vaidialingum, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 30.01.2019 Learned counsel for the respondent prays for and is granted four weeks‟ time to file reply. Rejoinder, if any, be filed within a period of three weeks thereafter.
List on 25th April, 2019.
NAVIN CHAWLA, J JANUARY 30, 2019/rv