Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 5A in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963 5A. [ * * *] [Omitted vide O.G.E. No. 1023 dated 6.9.1995.]
