Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(a) in The Indian Forest (West Bengal Amendment) Act, 1975 (a)in sub-section (1), in clause (b), for the words "the value thereof, the words "an amount equivalent to double the market value thereof" shall be substituted;
