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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(3) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(3)In case the Tribunal passes an order of implement under sub-rule (2), it shall cause a notice to be issued to such impleaded party in Form “C” in accordance with rule 10.