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[Cites 0, Cited by 0] [Section 51(14)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(14)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)state whether the auditor has obtained all the information and explanations which to the best of his knowledge and belief were necessary for the purpose of the audit;