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Union of India - Section

Section 2 in The Indian Forest Service (Initial Recruitment) Regulations, 1966

2. Definitions.

- In these regulations, unless the context otherwise requires,-
(a)"Board" means the Special Selection Board constituted under Regulation 3;
(b)"Rules" means the Indian Forest Service (Recruitment) Rules, 1966;
(c)all words and expressions used but not defined in these regulations and defined in the Rules shall have the meanings respectively assigned to them in the Rules.