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Andhra Pradesh High Court - Amravati

Dr. N. Murali Krishna vs The State Of Andhra Pradesh on 3 December, 2024

APHC010179492024
                   IN THE HIGH COURT OF ANDHRA
                               PRADESH
                            AT AMARAVATI
                     (Special Original Jurisdiction)   [3331]

                TUESDAY ,THE THIRD DAY OF DECEMBER
                  TWO THOUSAND AND TWENTY FOUR
                             PRESENT
           THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

                      WRIT PETITION NO: 9110/2024
Between:
1. DR. N. MURALI KRISHNA, S/O PEDDAIAH AGED ABOUT 40
    YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO. 15/389-1,
    JOGAPPAGARIVEEDHI, MADANAPALLE ANNAMAYYA DISTRICT
2. DR. KONDANKI PAVITRA, W/O MADHU KIRAN AGED ABOUT 45
    YEARS. CIVIL ASSISTANT SURGEON, D.NO.26-13-413/1, NEAR
    MOTHER THERASA HOME,        B.V.NAGAR, NELLORE, SPSR
    NELLORE DISTRICT.
3. DR.KARRI ARUNAKUMARI, D/O SATYAM NAIDU AGED ABOUT
    38 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.26-55-5,
    PRASHANTI     NAGAR,       NEAR    VINAYAKA   TEMPLE,
    CHINAGANTYADA, GAJUWAKA, VISAKHAPATNAM.
4. DR.PRIYANKA KATTEPOGU, D/O NAGESWARARAO            AGED
    ABOUT 40 YEARS. CIVIL ASSISTANT SURGEON NADENDIA,
    PALNADU DISTRICT
5. DR.L.GIRIBABU, S/O GOVINDARAO AGED 40 YEARS. CIVIL
    ASSISTANT SURGEON,      R/O NADAGAM, NARASANNAPET,
    SRIKAKULAM DISTRICT.
6. DR.S.V.AUDINARAYANA, S/O SUBBARAO AGED ABOUT 32
    YEARS. CIVIL ASSISTANT SURGEON, R/O NARASINGAPURAM
    VILLAGE, PITHAPURAMAGRAHARAM        PITHAPURAM, EAST
    GODAVARI DISTRICT.

7.   DR.S.VENKATARAMANA, S/O ANANDARAO AGED ABOUT 39
     YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.23-13-7, FLAT
     NO.301, RISHI ANANDAVIHAR APARTMENTS, GANDIKOTAVARI
     STREET, RAMAKRISHNA MATAM       SAJJAPURAM, TANUKU,
     WEST GODAVARI DISTRICT.
8.   DR. KANDULA SANTHOSH, S/O LATE RAMA RAO AGED ABOUT
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    35 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.5-136,MAIN
    ROAD, KARADA VILLAGE, BOBBILIMANDAL, VIZIANAGARAM
    DISTRICT.
9. DR. AMBATI N.S.K JYOTHI, D/O SUNDARARAO AGED ABOUT 33
    YEARS. CIVIL ASSISTANT SURGEON R/O MIG-2, HOUSE NO.
    109, PHASE-2,     VUDA COLONY, KANAPAKA         LAYOUT,
    VIZIANAGARAM.
10. DR.KOPPULA ANVESHI, D/O PRAGNANANDA AGED ABOUT 40
    YEARS. CIVIL ASSISTANT SURGEON,R/O FLAT NO.201,
    RATNAKESAVAVALLI, MADHAVADHARA VISAKHAPATNAM.
11. DR.KARRI MADHAVI, D/O SATYAM NAIDU AGED ABOUT 35
    YEARS. CIVIL ASSISTANT SURGEON,R/O D.NO.26-55-5,
    PRASHANTI       NAGAR,NEAR       VINAYAKA       TEMPLE,
    CHINAGANTYADA,GAJUWAKA, VISAKHAPATNAM.
12. DR.CH.RAMESH, S/O LAKSHMANA AGED ABOUT 34 YEARS.
    CIVIL ASSISTANT SURGEON R/O D.N0.4-15/A, PADVANIVALASA,
    RAMABHADRAPURAM VIZIANAGARAM DISTRICT.
13. DR. MADHU SIREESHA, D/O MADHUBABURAO AGED ABOUT 41
    YEARS. CIVIL ASSISTANT SURGEON,R/O RAMALAYAM STREET,
    NARAKULAPADU, NTR DISTRICT.
14. DR.JALAPATI VENKATA SINDHUJA, D/O TULASI PRASAD RAO
    AGED ABOUT 37 YEARS, CIVIL ASSISTANT SURGEON, R/O
    TARLUPADU VILLAGE, PRAKASAM DISTRICT.
15. DR.RAVI KUMAR DORA, S/O KHAGESWARARAO DORA AGED
    ABOUT 38 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 1-
    666, RENTIKOTA, PALASA, SRIKAKULAM DISTRICT.
16. DR.BALINAANUSHA, D/O RAMA MOHAN RAO AGED ABOUT 33
    YEARS. CIVIL ASSISTANT SURGEON,R/O D.NO.11-209, ITDA
    BACK SIDE, PADERU VILLAGE AND MANDAL, VISAKHAPATNAM
    DISTRICT.
17. DR.AKIRI BHARGAV, S/O MALLESWARARAO AGED ABOUT 37
    YEARS. CIVIL ASSISTANT SURGEON,        R/O D.NO.4-341/1,
    G.M.R.NAGAR, RAJAM, SRIKAKULAM DISTRICT.
18. DR.GURRALA JAYA SIRISHA, D/O SETHUMADHAVARAO AGED
    ABOUT 39 YEARS. CIVIL ASSISTANT SURGEON, R/O DNO. 12-
    92, NETHAJI NAGAR, NANDIGAMA, NTR DISTRICT.
19. DR.SUSHMA JYESTA, D/O SITA RAMULU AGED ABOUT 35
    YEARS. CIVIL ASSISTANT SURGEON,R/O VEDULAKUNTA
    VILLAGE, GOPALAPURAMMANDAL, EAST GODAVARI DISTRICT.
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20. DR. R.SUDARSHANBABU, S/O NAGESWARARAO AGED ABOUT
    44 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.34-8-2, 3RD
    LANE, GANDHINAGAR, MANDAPET, EAST GODAVARI DISTRICT.
21. DR.KUSUMA MADHAVI, D/O SRI RAMULU AGED ABOUT 38
    YEARS. CIVIL ASSISTANT SURGEON           R/O D.NO.2-13/3,
    KONDAVARIPALEM,        RAMBILIMANDAL, VISAKHAPATNAM
    DISTRICT
22. DR.HARITHA SRI PONNADA, D/O APPALANARASIMHUDU AGED
    ABOUT 37 YEARS. CIVIL ASSISTANT SURGEON, R/O H.NO.303,
    MIG-2, PHASE-3, VUDA COLONY, VIZIANAGARAM.
23. DR.KONDALA SIREESHA, D/O DHANUNJEYUDU, AGED ABOUT
    32 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.7-88/1,
    RAMAPURAM        COLONY,         KUSUMAGUDI     STREET,
    PARVATHIPURAM, VIZIANAGARAM DISTRICT.
24. DR.PANTALA SRAVAN KUMAR, S/O AGED ABOUT YEARS, CIVIL
    ASSISTANT SURGEON,      RIO LOLUGU STREET, M.ALLUVADA
    VILLAGE,    CHINAMERANGI     POST,    J.M.VALASAMANDAL,
    PARVATHIPURAMMANYAM DISTRICT.
25. DR.SHAIK ALTAF HUSSAIN, S/O SHAIK HASSAN VALI AGED
    ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON, RIO D.NO.3-
    92/1, ANJATHA TALKIES ROAD, PILERU CHITTOOR DISTRICT.
26. DR.S.SADIYA ZAFREEN, DIE SYED SIRAJ AGED ABOUT 36
    YEARS, CIVIL ASSISTANT SURGEON, RIO D.NO.15-87, NETHAJI
    ROAD, KUPPAM CHITTOOR DISTRICT.
27. DR.ANGARA DEVI RAJASRI, W/ORELANGISRINIVAS        AGED
    ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON, RIO DNO.4-17-
    8, ALCOTA GARDENS, KANNAMAMBA STREET, RAJAJMUNDRY,
    EAST GODAVARI DISTRICT.
28. DR.DASUPURAM NEERAJA, D/O SESHAGIRIRAO AGED ABOUT
    36 YEARS, CIVIL ASSISTANT SURGEON, RIO PLOT NO.81, EAST
    PART,        SARADAMBIKAVUDA,          THAVITAYYACHERI,
    GUJARATHIPET, SRIKAKULAM.
29. DR.GUNNU PRASANTHI, D/O KURMARAO AGED ABOUT 32
    YEARS, CIVIL ASSISTANT SURGEON,         R/O PLOT NO.81,
    SATYASAI NAGAR, NEAR ANJANEYASWAMY TEMPLE, BALAGA
    RURAL, SRIKAKULAM DISTRICT.
30. DR.KAVADI KIRAN KUMAR, S/O BIKSHAPATHI AGED ABOUT 31
    YEARS, CIVIL ASSISTANT SURGEON, RIO MIG-2A-21,
    SIMHAPURI COLONY, VEPAGUNTA, PENDURTHI MANDAL,
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    VISAKHAPATNAM DISTRICT.
31. DR.MATCHA NAVEEN KUMAR, S/O THIRUPATHI NAIDU AGED
    ABOUT 34 YEARS, CIVIL ASSISTANT SURGEON, RIO D.NO.2/69,
    MAIN STREET, RAMALAYAM BAGUVALASA, PADEPADAM,
    VIZIANAGARAM DISTRICT.
32. DR.BANKA RATNAM, S/O LATE PRAKASA RAO AGED ABOUT 45
    YEARS, CIVIL ASSISTANT SURGEON,       LIRR/O D.NO.37-1-
    383/129, BALAJI NAGAR, BEHIND NGO HOME, ONGOLE TOWN,
    PRAKASAM DISTRICT.
33. DR.BETI SUNDARA KUMAR, S/O APPA RAO AGED ABOUT 35
    YEARS, CIVIL ASSISTANT SURGEON,       RIO PLOT NO.64,
    GOLDEN HOMES, EDUPUGALLU VILLAGE, KANKIPADU
    MANDAL, KRISHNA DISTRICT.
34. DR.TIRUMALASETTI SAGARIKA, D/O SRINIVASARAO AGED
    ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.82-6-
    1011, VIDYUTH NAGAR, AVA ROAD, RAJAHMUNDRY, EAST
    GODAVARI DISTRICT.
35. DR.R.V.SARITHA, D/O R.VENKATACHALAM AGED ABOUT 38
    YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.26-4-2030-A,
    SADHASIVA NAGAR, HINDUPUR, ANANTHAPUR DISTRICT.
36. DR.K.KALYANA KUMAR, S/O BALARAMAIAH AGED ABOUT 39
    YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.16/1283-1,
    SRINIVASAPURAM, TADIPATRI, ANANTHAPUR DISTRICT.
37. DR.MATAM SRI HARSHA, S/O VEERABADRAIAH AGED ABOUT
    35 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO_13-2-180-52,
    SRINIVASANAGAR, ANANTHAPUR, ANANTHAPUR DISTRICT.
38. DR.GOBBAGABUVENKATESH, S/O SATYANARAYANA AGED
    ABOUT 34 YEARS, CIVIL ASSISTANT SURGEON, RIO
    PEDDAVEEDHI, PARLAM, SRIKAKULAM DISTRICT.
39. DR.SUGALI VEENALA, D/O S.N.K.NAIK AGED ABOUT 35 YEARS,
    CIVIL ASSISTANT SURGEON, R/O D.NO6-123/5/3, FLAT NO.201,
    SAI SURYA ENCLAVE,           NEAR UJWALA HOSPITAL,
    CHANDRAMPALEM, VISAKHAPATNAM RURAL
40. DR.KETHIREDDY NEERAJA, D/O PEDDINAIDU, AGED ABOUT 31
    YEARS. CIVIL ASSISTANT SURGEON,      R/O D.NO.26-2-29/2,
    SNEHAPURI COLONY, CHINNAGENTYADA             GAJUWAKA,
    VISAKHAPATNAM.
41. DR. NARESH PEDAPROLU, S/O SUBBA RAO AGED ABOUT 37
    YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO. 16-3-28, 4TH
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    STREET, SAMBAMURTHY NAGAR,             KAKINADA, EAST
    GODADAVARI DISTRICT.
42. DR. A.N.RAJYALAKSHMI, D/O NAGESWARA RAO AGED ABOUT
    42 YEARS. CIVIL ASSISTANT SURGEON        R/O D.NO.8-303,
    DATHALURIVARI VEEDHI, NEAR ALFA SCHOOL, KANIGIRI,
    PRAKASAM DISTRICT.
43. DR. GULLIPALLI PRADEEP KUMAR, S/O MURALI MOHAN RAO
    AGED ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O
    D.NO.15-3-14, NAIDU STREET,BELAGAM,     PARVATHIPURAM
    MANDAL, VIZIANAGARAM DISTRICT.
44. DR. K.V.V.S.N.RAJESH, S/O APPA RAO AGED ABOUT 36 YEARS.
    CIVIL ASSISTANT SURGEON,          R/O D.NO. 31-23-37/5,
    KURMANNAPALEM, DUVVADA VISAKHAPATNAM.
45. DR.BOTCHA VANAJA, D/O CHITTI BABU AGED ABOUT 39
    YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.9-118/1, NALLA
    QUARRY, PENDURTHI VISAKHAPATNAM.
46. DR.MADASU PAVANI SRI, W/O BETI SUNDAR KUMAR AGED
    ABOUT 33 YEARS. CIVIL ASSISTANT SURGEON, R/O PLOT
    NO.64, GOLDEN HOMES, ROAD NO.3, EDUPUGALLU VILLAGE,
    KANKIPADU MANDAL, KRISHNA DISTRICT
47. DR.SYED IBRAHIM, S/O SYED ABDUL KAREEM AGED ABOUT 37
    YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 13-4-72/3,
    SAMBASIVAPET, NARASARAOPET, PALNADU DISTRICT
48. DR. UNNAM KEERTHI, D/O VENKATESWARLU, AGED ABOUT 34
    YEARS. CIVIL ASSISTANT SURGEON,       R/O NANDALAPUR,
    PRAKASAM DISTRICT.
49. DR.S.SRIDHAR LLAPANDA, S/O LACHANNA LLAPANDA AGED
    ABOUT35 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.5-36,
    SUJATHANAGAR, PENDURTHI, VISAKHAPATNAM.
50. DR.P.ANUSHA, D/O BALASOWRI AGED ABOUT 37 YEARS, CIVIL
    ASSISTANT SURGEON, R/O D.NO. 1-64, 1ST WARD. NEAR
    MARKET, TADEPALLI, GUNTUR DISTRICT.
51. DR.VADDAVALI JYOTHI, D/O JANARDHANA RAO AGED ABOUT
    40 YEARS. CIVIL ASSISTANT SURGEON,        R/O D.NO.1-36,
    NAGULAPADU, ADDANKIMANDAL, PRAKASAM DISTRICT.
52. DR.KATTA NAGA RATNA SUDHAKAR, S/O CHANDRA PAUL,
    AGED ABOUT 37 YEARS. CIVIL ASSISTANT SURGEON, R/O
    D.NO.5-160, THIMMAPURAM VILLAGE, EDIAPADU MANDAL,
    PALNADU DISTRICT.
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53. DR. SANTHI LAKSHMI MULAPARTHI, AGED ABOUT 40 YEARS.
    CIVIL    ASSISTANT      SURGEON,        R/O    D.NO.9-83,
    THANELANKAMOLLI,       MUMMIDIVARAMMANDAL,         EAST
    GODAVARI DISTRICT.
54. DR. DUMAVATH KISHORE NAIK, S/O MANTRU NAIK AGED
    ABOUT 44 YEARS. CIVIL ASSISTANT SURGEON              R/O
    NARAJAMULA      THANDA,    PULLALACHERUVU       MANDAL,
    PRAKASAM DISTRICT.
55. DR.N.PEHN DEVI, W/O REGULAGADDA RAMANA JAGADEESH
    AGED ABOUT 40 YEARS, CIVIL ASSISTANT SURGEON, R/O
    D.NO. 13-4/2, ANNADANAPUVARI STREET, 0PP. HEAD POST
    OFFICE, CHODAVARAM, VISAKHAPATNAM.
56. DR. SIDDI FIRDOS, D/O SIDDI BASHEER AHAMED AGED ABOUT
    30 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 19-4-20,
    NARAYANA REDDY COLONY, GOOTY ROAD, ANANTHAPUR.
57. DR. G.SRINIVASULU, S/O SITHARAMAIAH, AGED ABOUT 48
    YEARS. CIVIL ASSISTANT SURGEON,          R/O D.NO.2/111,
    CHINTAKOMMADINNE, KADAPA, YSR KADAPA DISTRICT
58. DR.SHAIK HABBIBUNNISA BEGUM, D/O S. HANEEF MASTAN
    SAHEB, AGED ABOUT 37 YEARS CIVIL ASSISTANT SURGEON,
    R/O D.NO. 13-293, VINAYAK NAGAR, RENIGUNTA, TIRUPATHI
    DISTRICT.
59. DR. VIDYA SAGAR BEHARA, S/O RAJA RAO AGED ABOUT 39
    YEARS. CIVIL ASSISTANT SURGEON, R/O VILLA NO.1, PHASE
    NO.PORTECO,                     CHINTALAGORLIVANIPALEM,
    DESAPATRUNIVANIPALEM POST,           EDULAPAKABONANGI,
    PARAVADA MANDAL, VISAKHAPATNAM DISTRICT.
60. DR. BAGI SAI NANDINI, D/O UMA MAHESH AGED ABOUT 33
    YEARS. CIVIL ASSISTANT SURGEON,         R/O D.NO.2-9-4/1,
    THUMUVARI STREET, ALCOTA GARDENS           RAJAJMUNDRY,
    EAST GODAVARI DISTRICT.
61. DR. CHANDAKA RAJANI, W/O RAJASEKHAR, AGED ABOUT 40
    YEARS. CIVIL ASSISTANT SURGEON, R/O 38, CHANDAKA
    STREET, TALAVARAM, SRIKAKULAM DISTRICT
62. DR.MEESALA SRI LAKSHMI, D/O LATE SURAPPALANAIDU,
    AGED ABOUT 37 YEARS. CIVIL ASSISTANT SURGEON, R/O
    NIDDAM VILLAGE, G.SIGADAM          MANDAL,   SRIKAKULAM
    DISTRICT.
63. DR.DARMANA SUMAN, S/O KESAVA RAO AGED ABOUT 39
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    YEARS. CIVIL ASSISTANT SURGEON, R/O SRIKAKULAM.
64. DR.V.SWAPNA GAYATRI DEVI, D/O APPANNA AGED ABOUT 36
    YEARS. CIVIL ASSISTANT SURGEON, R/O FLAT NO.11, SRI
    VENKATESWARA RAYOL APARTMENTS,             CONTONMENT,
    VIZIANAGARAM.
65. DR.KEERTHI SREE P, D/O P.E.V.PRASADRAO AGED ABOUT 33
    YEARS. CIVIL ASSISTANT SURGEON,           R/O D.NO2-143,
    B.V.STREET, RAZOLE, EAST GODAVARI DISTRICT.
66. DR.PRATHIMA ASHOK KUMAR, W/O PATURI DHISHANN BABU
    AGED ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O
    D.NO.16-8-199, 6 TH LANE, SRI HARI NAGAR AMRUTHA CHEST
    HOSPITAL, NELLORE.
67. DR.BEGUM SA BEEHA, D/O ABDUL KHADIR, AGED ABOUT 41
    YEARS. CIVIL ASSISTANT SURGEON,         R/O D.NO.48-9-12,
    VISHNU NAGAR, NEAR TELEPHONE EXCHANGE, GUNADALA,
    VIJAYAWADA, KRISHNA DISTRICT.
68. DR.PATAN MOHAMMAD INTHIYAZ KHAN, S/O MOHAMMAD
    KHAN AGED ABOUT 36 YEARS. CIVIL ASSISTANT SURGEON,
    R/O D.N0.51-15A-26, BELLARY CROSS ROADS, KURNOOL,
    KURNOOL DISTRICT.
69. DR.MOHAMMAD MEHAR UNNISA BEGUM, D/O SAIFUDDIN,
    AGED ABOUT 36 YEARS. CIVIL ASSISTANT SURGEON, R/O
    D.NO.15-12-4, VEERAMMA CHERUVU, NEAR GRANDHALAYAM
    BHIMAVARAM, WEST GODAVARI DISTRICT.
70. DR.CHAVA BHARADWAJA, S/O VISWANADHA PRASAD AGED
    ABOUT 44 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.101,
    VISWASUBHA COMPLEX, LAKSHMIPURAM             MAIN ROAD,
    GUNTUR.
71. DR.TAMMU DEVAYANI, D/O VENKATESWARA RAO             AGED
    ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON,             R/O
    D.NO.24/206,RAMANAIDUPET,MACHILIPATNAM           KRISHNA
    DISTRICT.
72. DR.Y.DIVYA, W/O G.SRIDHAR AGED ABOUT 37 YEARS, CIVIL
    ASSISTANT SURGEON        R/O FLAT NO.105, BLOCK-A, KSR
    GREEN VALLEY, MADHAVADHARA,VISAKHAPATNAM.
73. DR.ALAPATI AMARENDRA CHOWDARY, S/O NAGESWARARAO
    AGED ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O
    D.NO.3-53, RAJAKAPET, SAMISRAGUDEM, NIDADAVOLE WEST
    GODAVARI DISTRICT.
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74. DR.NEKKANTI SRIDHAR CHAND, S/O SUBBARAO AGED ABOUT
    47 YEARS, CIVIL ASSISTANT SURGEON,       R/O D.NO.2-44,
    AMARAVATHI, GUNTUR DISTRICT.
75. DR.S.RAVI KUMAR, S/O GOPAL RAO AGED ABOUT 35 YEARS,
    CIVIL ASSISTANT SURGEON, R/O D.N0.5-178/A/51, IPPATAM
    ROAD, MANGALAGIRI, GUNTUR DISTRICT.
76. DR. YEJANDLA SURESH, S/O DEVID, AGED ABOUT 44 YEARS.
    CIVIL ASSISTANT SURGEON, R/O PLOT NO.301, SAI NAGAR,
    NEAR HP GAS COMPANY GANNAVARAM, KRISHNA DISTRICT.
77. DR.MADINA HARITHA, W/O BAVANA VINOD KUMAR AGED
    ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.1-
    407, BAVANA STREET, JAGATHI, KAVITIMANDAL, SRIKAKULAM
    DISTRICT.
78. DR.KOPPULU ANUSHA, D/O VIJAYA RAO AGED ABOUT 34
    YEARS. CIVIL ASSISTANT SURGEON,         R/O D.NO.3-119,
    KUMMARIVEEDHI, MYLAVARAM, KRISHNA DISTRICT.
79. DR. VENNA HIMA BINDU, W/O VENKATESH SAKSHI AGED
    ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.32-
    13-53/33, SUNNAPUBATTILU CENTRE, MOGALARAJAPURAM,
    VIJAYAWADA, KRISHNA DISTRICT.
80. DR.KAVATI KUSUMA, W/O T.RAMANJANEYULU AGED ABOUT 34
    YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 10-225/2,
    ADIMURTHY NAGAR, ANANTHAPUR, ANANTHAPUR DISTRICT.
81. DR.USHARANI JADAGAM, W/O D.BALA KUMAR AGED ABOUT 34
    YEARS. CIVIL ASSISTANT SURGEON, R/O 107, SAI NEELA
    MAHALA APARTMENT, NEELA MAHAL         ROAD, GUDIVADA,
    KRISHNA DISTRICT.
82. DR.UPPALA MAHEEPAL, S/O KOTESWARARAO AGED ABOUT
    35 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.13-352, AJAY
    NAGAR, PARVATHIPURAM,         PARVATHIPURAM MANYAM
    DISTRICT.
83. DR.PONNA SUMITHA, D/O VENKATESWARLU AGED ABOUT 39
    YEARS, CIVIL ASSISTANT SURGEON,         R/O D.NO.8-104,
    KANCHIKACHERLA, KRISHNA DISTRICT.
84. DR.SAVARAPU BUJJI BABU, S/O JNANA PRAKASH          AGED
    ABOUT 40 YEARS. CIVIL ASSISTANT SURGEON, R/O PLOT
    NO.24, GUDDIVEEDHI, PEDABOGHILA       SEETHANAGARAM,
    VIZIANAGARAM DISTRICT.
85. DR.VADDADHI KISHORE KUMAR, S/O ANANDA RAO AGED
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    ABOUT 38 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.9-
    232, PEDDINTIVARIVEEDHI, PATHAPATNAM,       SRIKAKULAM
    DISTRICT.
86. DR.TENNETI MUNI LAKSHMI, D/O KESAVULA KRISHNA MURTHY
    AGED ABOUT 38 YEARS. CIVIL ASSISTANT SURGEON, R/O
    D.NO.11-49, SECTOR-3, SRAMSEKTHI NAGAR, NEAR LAST BUS
    STOP,         CHINAMUSIDIVADA,       PENDURTHIMANDAL
    VISAKHAPTNAM DISTRICT.
87. DR.TENTU SANJAYA RANI, D/O THIRUPATHI NAIDU AGED
    ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O ROLLA
    STREET, BOBBILI, VIZIANAGARAM DISTRICT.
88. DR.ANKALA SASI KALA, W/O DR.C.JAYANTH AGED ABOUT 39
    YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.18-5-319/A4,
    SAPTHAGIRI NAGAR, TIRUPATHI, CHITTOOR DISTRICT.
89. DR.NEKURI SUNITHA, W/O CHETTY ANAND KUMAR AGED
    ABOUT 43 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.4-
    375, NAVA BHARAT NAGAR, BOMMURU RAJAHMUNDRY, EAST
    GODAVARI DISTRICT.
90. DR.V.VASANTHI, D/O V.NARAYANASWAMY AGED ABOUT 34
    YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 9-47, ANNEPPA
    MUDALI STREET, PAPANAIDUPET,       YERPADU, CHITTOOR
    DISTRICT.
91. DR.REEMA PREETHI DARLA, W/O K.JAWAHAR AGED ABOUT 39
    YEARS. CIVIL ASSISTANT SURGEON          R/O D.NO.4-8-14,
    BERIPETA, NEAR CHURCH COMPOUND NAYUDUPETA,
    NELLORE DISTRICT..
92. DR.BORRA AJAY KUMAR, S/O ROSAIAH AGED ABOUT 33
    YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.1-71/A,
    PARADESIPALEM,        5TH    WARD,       MADHURAWADA,
    VISAKHAPATNAM.
93. DR.MANCHU BALACHANDER, S/O POLAYYA AGED ABOUT 40
    YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.600-A,
    PALAKONDA ROAD, BALAGA, SRIKAKULAM DISTRICT.
94. DR.NUKATHOTI JAYA CHANDRA RAO, S/O SEKHARBABU AGED
    ABOUT 37 YEARS, CIVIL ASSISTANT SURGEON RIO
    DAIVALARAVURU VILLAGE, KORISAPADUMANDAL, PRAKASAM
    DISTRICT.
95. DR.KURAPATI SRI RAJA RAJESWARI, D/O K.NARASIMHULU
    AGED ABOUT 42 YEARS, CIVIL ASSISTANT SURGEON R/O
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     LOTUS-A-109, SINGAPOOR CITY APARTMENTS, DASANNAPET,
     VIZIANAGARAM, VIZIANAGARAM DISTRICT.
96. DR. S.MALLESWARAMMA, D/O NARAYANARAO AGED ABOUT 37
     YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.1-159, MAIN
     VEEDHI, DUPPALAPADU KOTABOMMALI MANDAL, SRIKAKULAM
     DISTRICT.
97. DR.SETTI PADMAVATHI, W/O P.PRAKASHRAO AGED ABOUT 43
     YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.95-A, MAIN
     ROAD, HAMSA COLONY, KOTTURU, BALADA, SRIKAKULAM
     DISTRICT.
98. DR.BATHULA SANDYA, W/O D.VIVEKANANDA AGED ABOUT 36
     YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.6-3-181,
     OPPTRIVENI HOMES, NEAR SIDDARDHA PARK, RAMNAGAR,
     ANANTHAPUR.
99. DR. MUDDA DEEPA, D/O M.V.RAMANAMURTHY AGED ABOUT 33
     YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.2-100,
     PEDDAVEEDHI,     GAJAPATHINAGARAM,       VIZIANAGARAM
     DISTRICT.
100. DR.PIDUGULA MAMATHA, W/O DR.PYLA RAJ KUMAR AGED
     ABOUT 45 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.1-88,
     SRUGAVARAM VILLAGE, NATHAVARAM MANDAL, ANAKAPALLI
     DISTRICT.
101. DR.REESU SWATHI, D/O NAGESWARARAO AGED ABOUT 32
     YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.11-2-29/1,
     KARJEE STREET, ICHAPURAM SRIKAKULAM DISTRICT.
102. DR.PRATHIPATI SUBHAKAR, S/O VIVEK KUMAR AGED ABOUT
     39 YEARS, CIVIL ASSISTANT SURGEON RIO D.NO.12-92,
     NETHAJI NAGAR, NANDIGAMA, NTR DISTRICT.
103. DR.MOLATHOTI EMEEMA, D/O EBENEZAR, AGED ABOUT 33
     YEARS, CIVIL ASSISTANT SURGEON         R/O D.NO.4-69B,
     SANTHAMAGALURU VILLAGE AND MANDAL, BAPATLA
     DISTRICT.
104. DR.KOLATI VIJAYA KRISHNA, S/O KRISHNA RAO AGED ABOUT
     35 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO11-3-222,
     MUNUSUBGARI       STREET,     GEMINI        HOSPITALS,
     JANGAREDDYGUDEM, WEST GODAVARI DISTRICT.
105. DR.KOPPULU SUCHITRA, D/O LATE CHANDRASEKHARAM
     AGED ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON R/O FLAT
     NO.306, SAISRINIVASA APARTMENTS,        DYCUS ROAD,
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                                                     W.P.No.9110 of 2024


     A.K.NAGAR, NELLORE, SPSR NELLORE DISTRICT.
106. DR.P.SUDHA RANI, D/O RAMACHANDRAIAH AGED ABOUT 33
     YEARS, CIVIL ASSISTANT SURGEON       R/O D.NO.17-20-16,
     BOSUNAGAR, CHIRALA, PRAKASAM DISTRICT.
107. DR.B.GAYATRI, W/O E.ANIL KUMAR AGED ABOUT 37 YEARS,
     CIVIL ASSISTANT SURGEON R/O D.NO.8-71, CAR STREET,
     NARAYANAVARAM, CHITTOOR, CHITTOOR DISTRICT
108. DR.M.NAGARAJU NAIK, S/O SANKAR NAIK AGED ABOUT 37
     YEARS, CIVIL ASSISTANT SURGEON           R/O D.NO.2-40,
     THIPPEPALLITHANDA,              OBULADEVARACHERUVU,
     ANANTHAPUR, ANANTHAPUR DISTRICT.
109. DR.V.RADHA, W/O J.KRANTHI KUMAR AGED ABOUT 37 YEARS,
     CIVIL ASSISTANT SURGEON R/O D.NO.2-28, VEDULACHERUVU
     POST RENIGUNTAMANDAL, CHITTOOR DISTRICT.
110. DR.PELLAKURU BHASKAR REDDY, S/O MUNIRATNAM AGED
     ABOUT 43 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.17-
     539/2,    BALAJI     COLONY,     PANAGALA       VILLAGE
     SRIKALAHASTHIMANDAL, CHITTOOR DISTRICT.
111. DR. G.M.CHANDRA KUMARI, D/O G.V.M.KRISHNA REDDY AGED
     ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON R/O FLAT
     NO.206,   DBV    RAJU   ENCLAVE,      A.V.APPA    ROAD,
     RAJAHMUNDRY, EAST GODAVARI DISTRICT.
112. DR.N.JYOTHIRMAI, D/O PRABHUDAS AGED ABOUT 41 YEARS,
     CIVIL   ASSISTANT    SURGEON    R/O   QUARTER      NO.1,
     GOVERNMENT AREA HOSPITAL, GUNTHAKAL, ANANTHAPUR
     DISTRICT.
113. DR.Y.KALYANI, W/O N.VENKATESWARARAO AGED ABOUT 40
     YEARS, CIVIL ASSISTANT SURGEON       R/O D.NO.18-1-17B,
     SRIVARISANNIDHI,   RAMACHANDRA     NAGAR,    TIRUPATHI,
     CHITTOOR DISTRICT.
114. DR.MANNE SUNIL KUMAR, S/O BRAHMAIAH AGED ABOUT 41
     YEARS, CIVIL ASSISTANT SURGEON R/O PRAKASAM COLONY,
     VIDYANAGAR VILLAGE, KOTA MANDAL, TIRUPATHI DISTRICT.
115. DR.B.PADMAJA, D/O LATE VENKATARAMANA AGED ABOUT 33
     YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.2-45, NEAR
     VINAKAYA TEMPLE, UDYOGA NAGAR, RAMANUJALAPALLE,
     TIRUPATI URBAN, CHITTOOR DISTRICT.
116. DR.KARAMALA PALLAVI, D/OVIVEKNANDA AGED ABOUT 38
     YEARS, CIVIL ASSISTANT SURGEON R/O 1ST FLOOR, SRI
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     KRISHNA NAGAR, 3RD CROSS, TIRUPATHI, CHITTOOR
     DISTRICT.
117. DR.GADDALA PRATAP, S/O SUBBARAO       AGED ABOUT 43
     YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.70-2-25/1,
     DONKA ROAD, PATAMATA, VIJAYAWADA, KRISHNA DISTRICT.
118. DR.SOMA SEKHARAIAH, S/O MALLIKHARJUNA SWAMY AGED
     ABOUT 42 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.6-28-
     81/2, HYDERABAD ROAD, SUNNIPENTA, KURNOOL DISTRICT.
119. DR.CHOWDAVARAM SRI PAVANI, D/O RAMACHANDRAIAH
     AGED ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON R/O
     HARIJANAWADA,       JATLAKONDURU,   BANDEPALLIMANDAL,
     NELLORE DISTRICT.
120. DR.KANUMOORI PENCHALA SWATHI, D/O KPJ PRABHAKARRAO
     AGED ABOUT 33 YEARS, CIVIL ASSISTANT SURGEON R/O
     D.NO.26-14-36, B.V.NAGAR, NELLORE TOWN, SPSR NELLORE
     DISTRICT.
121. DR.KHAN AHMED THASNEEM FATHIMA, D/O K.RAHAMAN, AGED
     ABOUT 30 YEARS, CIVIL ASSISTANT SURGEON, RIO
     D.NO.42/173, NGO COLONY, CHINNACHOWK, KADAPA YSR
     KADAPA DISTRICT.
122. DR.PENUGONDA SHARMILA, D/O P.LAKSHMAN AGED ABOUT 35
     YEARS, CIVIL ASSISTANT SURGEON, R/O FLAT NO.5,
     A.K.NILAYAM APARTMENTS, HARI KRISHNA ROAD,VINAYAKA
     NAGAR, TIRUPATHI
123. DR.YAPARLAVENKATA RATNALU, W/O BONAM SOUJANYA
     KUMAR, AGED ABOUT 38 YEARS, CIVIL ASSISTANT SURGEON,
     RIO D.NO.1/1, NANDYALA ROAD, S.MYDUKUR, KADAPA, YSR
     KADAPA DISTRICT.
124. DR.GAVARA SRI DURGA, D/O SRI RAM MURTHY AGED ABOUT
     33 YEARS, CIVIL ASSISTANT SURGEON       R/O D.NO.4-166,
     KEDARALANKA VILLAGE, KAPELESWARAMA, MANDAL, EAST
     GODAVARI DISTRICT.
125. DR.APPAYAPALLI SUNITH, D/O SABASTAIN, AGED ABOUT 34
     YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.101/70-18, VEM
     NAGAR,      VISWANADHAPURAM, YARRAMUKKALAPALLI ,
     KADAPA CITY.
126. DR. K.PALANI RAJ, S/O RAMANAIAH, AGED ABOUT 36 YEARS,
     CIVIL ASSISTANT SURGEON R/O FLAT NO.2, 2ND FLOOR,
     THIRUPAL NAIDU APARTMENTS, NEAR RTC BUS STAND,
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     NAYADUPET, TIRUPATHI DISTRICT.
127. DR. J.SREELATHA, W/O JNV SIVA KUMAR AGED ABOUT 46
     YEARS, CIVIL ASSISTANT SURGEON           R/O D.NO.2-12,
     ANNAMAYYA        NAGAR,    SR   STORE     LANE,   NEAR
     BAIRAGIPATTEDA, TIRUPATHI.
128. DR.K.VENKATESWARLU, S/O KAMMANNA AGED ABOUT 44
     YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.20-2-17/B-1-1,
     NIMKAMPALLI, HINDUPUR, ANANTHAPUR DISTRICT..
129. DR. GANGALA VIJAYA KUMAR, S/O GANGAIAH AGED ABOUT 41
     YEARS, CIVIL ASSISTANT SURGEON R/O HANUMAN STREET,
     LAKKIREDDIPALLI, KADAPA, YSR KADAPA DISTRICT.
130. DR. KOWLURI ANUSHA, S/O VENKATA RAO AGED ABOUT 33
     YEARS, CIVIL ASSISTANT SURGEON,         R/O D.NO.2-61/2,
     BESIDES PENTA COASTAL CHURCH OPP.LEENA HOSPITAL
     ROAD, KANNAPURAM, KOYYAFAGUDEM MANDAL, ELURU
     DISTRICT.
131. DR. RAMAVATH GOPI NAIK, S/O JANIYA NAIK AGED ABOUT 51
     YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.2-912, SUGALI
     COLONY, PUSHOOTHAPATNAM CHILAKALURIPET, PALNADU
     DISTRICT.
132. DR.BIDDIKA SRINIVASA RAO, S/O LATE CHINNAPU DORA AGED
     ABOUT 41 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.16-
     361/1, BESIDES SARADA HOSTEL, KOTTAPETA, SOMPETA
     MANDAL, SRIKAKULAM DISTRICT.
133. DR.KURELLA SOUMINI SUPRIYA, W/O CHINTADA UDAY KUMAR
     AGED ABOUT 33 YEARS, CIVIL ASSISTANT SURGEON, R/O
     D.NO.2-222, NADIMEKALLA VILLAGE, VEERGHATAMMANDAL,
     SRIKAKULAM DISTRICT.
134. DR.POTHURI RAMA MAHESWARI, W/O BANDARU VENKATA
     PADMA RAO AGED ABOUT 40 YEARS, CIVIL ASSISTANT
     SURGEON, R/O D.NO.3-94/1, PANCHAYAT STREET, KALLA
     VILLAGE AND MANDAL, WEST GODAVARI DISTRICT.
135. DR.K.PRATYUSHA, D/O SATYAM, AGED ABOUT 34 YEARS.
     CIVIL ASSISTANT SURGEON, R/O PLOT NO.24, KOYENAGAR,
     AYYANAPETA,        VIZIANAGARAM TOWN, VIZIANAGARAM
     DISTRICT.
136. DR.SUNKARI PRIYANKA, W/ODIDIA SOLOMAN PRADEEP AGED
     ABOUT 37 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.7-17-
     21/8, 7TH LANE, SRINAGAR, GUNTUR, GUNTUR DISTRICT.
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137. DR.BHUKKYA S.S.MUKHERJI BAI, W/O MUDAVATH DASARADHA
     CHOWHAN, AGED ABOUT 34 YEARS. CIVIL ASSISTANT
     SURGEON,      R/O D.NO. 11-78, NEHRU NAGARTHANDA,
     MUTUKUR, GUNTUR DISTRICT.
138. DR.S.SANTHI JYOTHI, W/O J.SUDEER KUMAR AGED ABOUT 40
     YEARS. CIVIL ASSISTANT SURGEON,        R/O D.NO.4/294-1,
     PRASHANT NAGAR, ADONI, KURNOOL.
139. DR.P.CHANDRA SEKHAR REDDY, S/O RAGHUNADHA REDDY
     AGED ABOUT 35 YEARS, CIVIL ASSISTANT SURGEON, R/O
     D.NO. 1-425, NADIMI VEEDHI, BANDARUPALLI VILLAGE,
     YERPEDU MANDAL, TIRUPATHI DISTRICT.
140. DR.CHOKKA KALPANA, D/O CHENCHURAMAIAH AGED ABOUT
     41 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.25-1-184,
     3RD STREET, LAKSHMINARASIMHA PURAM          PODALAKAR
     ROAD, NELLORE, SPSR NELLORE DISTRICT.
141. DR.SANISETTY KAVITHA, D/O SIVAIAH AGED ABOUT 39 YEARS.
     CIVIL ASSISTANT SURGEON, R/O PLOT NO. 103, J.C.HIDES,
     6TH LANE, NETHAJI NAGAR PODALAKUR ROAD, NELLORE,
     SPSR NELLORE DISTRICT.
142. DR.G.NARESH KUMAR, S/O LATE GANGADHAR AGED ABOUT
     39 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.12-9-71, OLD
     CHECK POST, BANGALORE ROAD, HINDUPUR, SRI SATYA SAI
     DISTRICT.
143. DR.K.PRIYADARSHINI, D/O VENKAIAH AGED ABOUT 30 YEARS.
     CIVIL   ASSISTANT      SURGEON,        R/O    D.NO.6-17,
     KAKULAVARIGUDEM VILLAGE, BUTTAYAGUDEM          MANDAL,
     WEST GODAVARI DISTRICT.
144. DR.T.SUJATHA, D/O SAMBAIAH, AGED ABOUT 36 YEARS. CIVIL
     ASSISTANT SURGEON         R/O D.NO.3-135, NIDAMMARRU
     VILLAGE, MANGALAGIRI MANDAL, GUNTUR DISTRICT.
145. DR.POLARAMASETTY MARAMMA, W/O CHUKKALARAGHURAM
     AGED ABOUT 33 YEARS. CIVIL ASSISTANT SURGEON, R/O
     FLAT NO.406, MARUTHI PDN PARADISE, CAR SHED JUNCTION
     BEHIND      ANDHRA      BANK,    POTHINAMALLAYAPALEM
     VISAKHAPATNAM RURAL, VISAKAHAPTNAM DISTRICT.
146. DR.J.JANSHI LAKSHMI, W/O S.S.PRASANTH RAJ AGED ABOUT
     39 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO. 1-72-17/2,
     PLOT NO. 160, MVP COLONY, SECTOR-3, VISAKHAPATNAM
147. DR.S.SYAMPRASANTH RAJ, S/O JOSEPH AGED ABOUT 38
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     YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO. 16-33-5/1 A,
     1ST ROAD, SAMBAMURTHY NAGAR,           KAKINADA, EAST
     GODAVARI DISTRICT.
148. DR.ADARI ANUSHA, D/O CHITTIBABU AGED ABOUT 32 YEARS.
     CIVIL ASSISTANT SURGEON, R/O D.NO.4-22, CHAKALI VEEDHI,
     GEDDANAPALLI VILLAGE       KIRLAMPUDI MANDAL. EAST
     GODAVARI DISTRICT.
149. DR.M.V.J.MEGHANA, D/O JAGANNADHAM AGED ABOUT 34
     YEARS. CIVIL ASSISTANT SURGEON, R/O FLAT NO.104-A,
     MOURYA GARDENS, AIM E-TECHNO SCHOOL THOTAPALEM,
     VIZIANAGARAM TOWN, VIZIANAGARAM DISTRICT.
150. DR.CHINTA SOMARAJU, S/O PANDURANGA RAO AGED ABOUT
     36 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 1-175,
     SALEM PALEM POST, KODURU MANDAL KRISHNA DISTRICT.
                                              ...PETITIONER(S)
                              AND

1. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL
   SECRETARY, MEDICAL, HEALTH    AND FAMILY WELFARE
   DEPARTMENT, SECRETARIAT,   VELAGAPUDI, AMARAVATHI,
   GUNTUR DISTRICT

2. THE DIRECTOR OF PUBLIC HEALTH AND FAMILY WELFARE
   STATE OF A P, VIJAYAWADA, KRISHNA DISTRICT.

3. THE DIRECTOR DIRECTOR OF SECONDARY HEALTH STATE OF A
   P, MANGALAGIRI, GUNTUR DISTRICT.

4. THE DIRECTOR OF MEDICAL EDUCATION STATE OF A P,
   VIJAYAWADA, KRISHNA DISTRICT.

5. DR Y S R UNIVERSITY OF HEALTH SCIENCES, REP.BY ITS
   REGISTRAR, VIJAYAWADA, KRISHNA DISTRICT.

                                                      ...RESPONDENT(S):

Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to Page 16 of 22 SRS,J W.P.No.9110 of 2024 IA NO: 1 OF 2024 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased IA NO: 2 OF 2024 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased may be pleased to issue writ of mandamus or any other appropriate writ or direction declaring the action of the 1st respondent herein in issuing the Memo No.2306134/BI/2023, dt.2-2-2024 and consequential proceedings of the 2 respondent in E-Office Computer NO.2306134/E6.C/2023, dt.6-2-2024 is illegal, arbitrary and contrary to G.O.Ms.No.1252, 7-10-2022 and consequently set aside the same forthwith and to pass may be pleased to suspend the memo in Memo No.2306134/B1/2023. dt.2-2-2024 issued by the 1st respondent herein forth with pending disposal of the above writ petition in the interests of justice. may be pleased to direct the 2nd respondent herein to pay the salaries to the petitioners in pursuance of the Self Indemnity Bonds furnished by them as per the G.O.Ms.No.252, dt.10-7-2022 forthwith pending disposal of the above writ petition in the interests of justice IA NO: 3 OF 2024 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased pleased to Vacate the Interim Orders dated 23.04.2024 passed in this WP.No.9110 of 2024 and dismiss the Writ Petition as devoid of merits Counsel for the Petitioner(S):

1. G V S MEHAR KUMAR Counsel for the Respondent(S):
1. GUTTAPALEM VIJAYA KUMAR (SC FOR Dr NTR HEALTH U)
2. GP FOR MEDICAL HEALTH FW(AP)
3. GP FOR MED HEALTH AND FAMILY WELFARE The Court made the following ORDER:
The petitioners, Civil Assistant Surgeons, who secured admission in P.G. Medical Course (MS / MD) for the academic year, 2023-2024, filed the Page 17 of 22 SRS,J W.P.No.9110 of 2024 above writ petition challenging the memo No.2306134/B1/2023 dated

02.02.2024 (Ex.P1), issued by respondent No.1 and the consequential proceedings issued by respondent No.2 vide E-Office Computer No.2306134/E6.C/2023, dated 06.02.2024, directing to incorporate the words "his/her certificates relating to course will not be given to the party of the first part", in the bond, as illegal and arbitrary.

2. Co-ordinate bench of this Court, by order dated 23.04.2024, granted stay of the revised bonds which were circulated to the Doctors, on 02.02.2024, until further orders.

3. Heard Sri G.V.S. Mehar Kumar, learned counsel for the petitioners and Sri R.S. Manidhar Pingali, learned Assistant government Pleader for Services, for the respondents.

4. At the hearing, learned counsel for the petitioner has drawn the attention of this Court to G.O.Ms.No.260 Health Medical and Family Welfare (E2) Department, dated 10.07.1997, the subsequent amendment by G.O.Ms.No.150 Health Medical and Family Welfare (C1) Department, dated 11.12.2021 and the further amendment by G.O.Ms.No.252 Health, Medical & Family Welfare (C1) Department, dated 07.10.2022 and contended that in- service selected candidates shall execute an indemnity bond agreeing to pay a penalty of Rs.25,00,000/-, in case of non-rendering of services after completion of such course as per sub-rule (2)(c) of Rule 3. Learned counsel further contended that all the petitioners, after submitting the bonds, joined in the course in September, and October, 2023 and are prosecuting the studies. Be that as it may, by Exs.P1 and P2, the authorities amended the bond by incorporating the words, "his/her certificates relating to ... course will not be given to the party of the First Part" after the petitioners joined in the course and are insisting the petitioners to submit fresh bonds and such a course is impermissible.

Page 18 of 22 SRS,J W.P.No.9110 of 2024

5. Learned Assistant Government Pleader, on the strength of the counter affidavit, submitted that most of the in-service candidates, who secured and completed post graduation failed to render service for six years as per the aforementioned Government Orders. Because of the said situation, the aforementioned words were added in the bond. He would submit that it is only a precautionary measure and on failure of rendering service, if the candidate pays the amount, certificates will be released. Learned Assistant Government Pleader also submitted that out of 150 petitioners, 18 petitioners submitted revised bonds, 91 petitioners submitted proposed old forms and 41 petitioners have not submitted proposals for Post Graduation.

CONSIDERATION:

6. As seen from the material available on record, there is no dispute regarding the petitioners' admission into Post Graduation course, in terms of G.O.Ms.No.260 dated 10.07.1997, as amended by G.O.Ms.No.150 dated 11.12.2021 and further amendment by G.O.Ms.No.252 dated 07.10.2022.

7. As per G.O.Ms.No.252 dated 07.10.2022, the University shall cancel the P.G. Medical and Dental (Degree/Diploma) Degree of the candidates and the penalty of indemnify bond shall be Rs.25,00,000/-, for non-rendering of services after completion of such course, for in-service candidates as per sub- rule (2)(c) of Rule 3 of G.O.Ms.No.260.

8. Accordingly, the candidates joined in P.G. courses, under in-service quota, and executed a bond on Rs.100 non-judicial stamp paper prescribed in Annexure-I. The initial amount to be paid by the candidates, on the failure to render services, is Rs.20,000/-. The amount was enhanced from time to time and as per G.O.Ms.No.252 dated 07.10.2022, the penalty amount is Rs.25,00,000/-.

9. As per the averments in the writ affidavit, all the petitioners submitted relevant bonds as per Annexure-I and joined in the courses. After five months Page 19 of 22 SRS,J W.P.No.9110 of 2024 of commencement of the course, the petitioners were directed to execute the revised bonds (i.e. Proforma of Agreement Bond for Service Candidates Admitted to PG Medical Courses for the Academic Year, 2023-2024 Only), by incorporating the words "his/her certificates relating to the ... course will not be given to the Party of the FIRST PART unless the Party of the FIRST PART successfully completes the bond period of six (06) years ..." which was not there prior to petitioners' admission.

10. In the counter affidavit, of course, it is contended that due to non- rendering of services by the in-service candidates, such a clause was incorporated. However, the Government, if intends, to change the clause, the clause should have been amended, before commencement of the course, but not after commencement of the course. All the petitioners qualified and executed bonds in terms of recitals in the G.O., before the amendment. It is settled law that the rules of a game cannot be changed once the game is started.

11. The Hon'ble Apex Court, in Civil Appeal Nos.2634, 2635 and 2636 of 2013, observed as under:

We, therefore, answer the reference in the following terms:
(1) Recruitment process commences from the issuance of the advertisement calling for applications and ends with filling up of vacancies;
(2) Eligibility criteria for being placed in the Select List, notified at the commencement of the recruitment process, cannot be changed midway through the recruitment process unless the extant Rules so permit, or the advertisement, which is not contrary to the extant Rules, so permit.

Even if such change is permissible under the extant Rules or the advertisement, the change would have to meet the requirement of Article 14 of the Constitution and satisfy the test of non-arbitrariness;

Page 20 of 22 SRS,J W.P.No.9110 of 2024

(3) The decision in K. Manjusree (supra) lays down good law and is not in conflict with the decision in Subash Chander Marwaha (supra). Subash Chander Marwaha (supra) deals with the right to be appointed from the Select List whereas K. Manjusree (supra) deals with the right to be placed in the Select List. The two cases therefore deal with altogether different issues;

(4) Recruiting bodies, subject to the extant Rules, may devise appropriate procedure for bringing the recruitment process to its logical end provided the procedure so adopted is transparent, non- discriminatory/ non- arbitrary and has a rational nexus to the object sought to be achieved.

(5) Extant Rules having statutory force are binding on the recruiting body both in terms of procedure and eligibility. However, where the Rules are non-existent, or silent, administrative instructions may fill in the gaps;

(6) Placement in the select list gives no indefeasible right to appointment. The State or its instrumentality for bona fide reasons may choose not to fill up the vacancies. However, if vacancies exist, the State or its instrumentality cannot arbitrarily deny appointment to a person within the zone of consideration in the select list.

12. It is also pertinent to mention here, the clauses in the bond were incorporated as per the G.O. The G.O. was not amended. Without amending the main G.O. i.e. G.O.Ms.No.260 dated 10.07.1997, incorporating the aforementioned clause in the bond is impermissible. A Clause in the 'bond' should be in consonance with the language employed in the government orders.

13. Given the facts and circumstances of the case, since the clause was incorporated after the petitioners joined the course, basing on the principle that rules of a game cannot be changed after game is started, this writ petition is disposed of, setting aside the words "his/her certificates relating to ... course will not be given to the Party of the FIRST PART unless the Party Page 21 of 22 SRS,J W.P.No.9110 of 2024 of FIRST PART successfully complies the bond period of six (06) years", which are incorporated by virtue of Exs.P1 and P2. The other expressions in the bond i.e. pay to the Government of Andhra Pradesh, his successors and assignees, etc., are not interfered with.

14. Respondent No.2 shall take necessary steps regarding P.G. liens of the petitioners' who submitted bonds as per un-amended bonds.

As a sequel, pending miscellaneous petitions, if any, shall stand closed.

___________________________ JUSTICE SUBBA REDDY SATTI Date: 03.12.2024 IKN Page 22 of 22 SRS,J W.P.No.9110 of 2024 249 THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI WRIT PETITION NO: 9110 / 2024 Date: 03.12.2024 IKN