Andhra Pradesh High Court - Amravati
Dr. N. Murali Krishna vs The State Of Andhra Pradesh on 3 December, 2024
APHC010179492024
IN THE HIGH COURT OF ANDHRA
PRADESH
AT AMARAVATI
(Special Original Jurisdiction) [3331]
TUESDAY ,THE THIRD DAY OF DECEMBER
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI
WRIT PETITION NO: 9110/2024
Between:
1. DR. N. MURALI KRISHNA, S/O PEDDAIAH AGED ABOUT 40
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO. 15/389-1,
JOGAPPAGARIVEEDHI, MADANAPALLE ANNAMAYYA DISTRICT
2. DR. KONDANKI PAVITRA, W/O MADHU KIRAN AGED ABOUT 45
YEARS. CIVIL ASSISTANT SURGEON, D.NO.26-13-413/1, NEAR
MOTHER THERASA HOME, B.V.NAGAR, NELLORE, SPSR
NELLORE DISTRICT.
3. DR.KARRI ARUNAKUMARI, D/O SATYAM NAIDU AGED ABOUT
38 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.26-55-5,
PRASHANTI NAGAR, NEAR VINAYAKA TEMPLE,
CHINAGANTYADA, GAJUWAKA, VISAKHAPATNAM.
4. DR.PRIYANKA KATTEPOGU, D/O NAGESWARARAO AGED
ABOUT 40 YEARS. CIVIL ASSISTANT SURGEON NADENDIA,
PALNADU DISTRICT
5. DR.L.GIRIBABU, S/O GOVINDARAO AGED 40 YEARS. CIVIL
ASSISTANT SURGEON, R/O NADAGAM, NARASANNAPET,
SRIKAKULAM DISTRICT.
6. DR.S.V.AUDINARAYANA, S/O SUBBARAO AGED ABOUT 32
YEARS. CIVIL ASSISTANT SURGEON, R/O NARASINGAPURAM
VILLAGE, PITHAPURAMAGRAHARAM PITHAPURAM, EAST
GODAVARI DISTRICT.
7. DR.S.VENKATARAMANA, S/O ANANDARAO AGED ABOUT 39
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.23-13-7, FLAT
NO.301, RISHI ANANDAVIHAR APARTMENTS, GANDIKOTAVARI
STREET, RAMAKRISHNA MATAM SAJJAPURAM, TANUKU,
WEST GODAVARI DISTRICT.
8. DR. KANDULA SANTHOSH, S/O LATE RAMA RAO AGED ABOUT
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35 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.5-136,MAIN
ROAD, KARADA VILLAGE, BOBBILIMANDAL, VIZIANAGARAM
DISTRICT.
9. DR. AMBATI N.S.K JYOTHI, D/O SUNDARARAO AGED ABOUT 33
YEARS. CIVIL ASSISTANT SURGEON R/O MIG-2, HOUSE NO.
109, PHASE-2, VUDA COLONY, KANAPAKA LAYOUT,
VIZIANAGARAM.
10. DR.KOPPULA ANVESHI, D/O PRAGNANANDA AGED ABOUT 40
YEARS. CIVIL ASSISTANT SURGEON,R/O FLAT NO.201,
RATNAKESAVAVALLI, MADHAVADHARA VISAKHAPATNAM.
11. DR.KARRI MADHAVI, D/O SATYAM NAIDU AGED ABOUT 35
YEARS. CIVIL ASSISTANT SURGEON,R/O D.NO.26-55-5,
PRASHANTI NAGAR,NEAR VINAYAKA TEMPLE,
CHINAGANTYADA,GAJUWAKA, VISAKHAPATNAM.
12. DR.CH.RAMESH, S/O LAKSHMANA AGED ABOUT 34 YEARS.
CIVIL ASSISTANT SURGEON R/O D.N0.4-15/A, PADVANIVALASA,
RAMABHADRAPURAM VIZIANAGARAM DISTRICT.
13. DR. MADHU SIREESHA, D/O MADHUBABURAO AGED ABOUT 41
YEARS. CIVIL ASSISTANT SURGEON,R/O RAMALAYAM STREET,
NARAKULAPADU, NTR DISTRICT.
14. DR.JALAPATI VENKATA SINDHUJA, D/O TULASI PRASAD RAO
AGED ABOUT 37 YEARS, CIVIL ASSISTANT SURGEON, R/O
TARLUPADU VILLAGE, PRAKASAM DISTRICT.
15. DR.RAVI KUMAR DORA, S/O KHAGESWARARAO DORA AGED
ABOUT 38 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 1-
666, RENTIKOTA, PALASA, SRIKAKULAM DISTRICT.
16. DR.BALINAANUSHA, D/O RAMA MOHAN RAO AGED ABOUT 33
YEARS. CIVIL ASSISTANT SURGEON,R/O D.NO.11-209, ITDA
BACK SIDE, PADERU VILLAGE AND MANDAL, VISAKHAPATNAM
DISTRICT.
17. DR.AKIRI BHARGAV, S/O MALLESWARARAO AGED ABOUT 37
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.4-341/1,
G.M.R.NAGAR, RAJAM, SRIKAKULAM DISTRICT.
18. DR.GURRALA JAYA SIRISHA, D/O SETHUMADHAVARAO AGED
ABOUT 39 YEARS. CIVIL ASSISTANT SURGEON, R/O DNO. 12-
92, NETHAJI NAGAR, NANDIGAMA, NTR DISTRICT.
19. DR.SUSHMA JYESTA, D/O SITA RAMULU AGED ABOUT 35
YEARS. CIVIL ASSISTANT SURGEON,R/O VEDULAKUNTA
VILLAGE, GOPALAPURAMMANDAL, EAST GODAVARI DISTRICT.
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20. DR. R.SUDARSHANBABU, S/O NAGESWARARAO AGED ABOUT
44 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.34-8-2, 3RD
LANE, GANDHINAGAR, MANDAPET, EAST GODAVARI DISTRICT.
21. DR.KUSUMA MADHAVI, D/O SRI RAMULU AGED ABOUT 38
YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.2-13/3,
KONDAVARIPALEM, RAMBILIMANDAL, VISAKHAPATNAM
DISTRICT
22. DR.HARITHA SRI PONNADA, D/O APPALANARASIMHUDU AGED
ABOUT 37 YEARS. CIVIL ASSISTANT SURGEON, R/O H.NO.303,
MIG-2, PHASE-3, VUDA COLONY, VIZIANAGARAM.
23. DR.KONDALA SIREESHA, D/O DHANUNJEYUDU, AGED ABOUT
32 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.7-88/1,
RAMAPURAM COLONY, KUSUMAGUDI STREET,
PARVATHIPURAM, VIZIANAGARAM DISTRICT.
24. DR.PANTALA SRAVAN KUMAR, S/O AGED ABOUT YEARS, CIVIL
ASSISTANT SURGEON, RIO LOLUGU STREET, M.ALLUVADA
VILLAGE, CHINAMERANGI POST, J.M.VALASAMANDAL,
PARVATHIPURAMMANYAM DISTRICT.
25. DR.SHAIK ALTAF HUSSAIN, S/O SHAIK HASSAN VALI AGED
ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON, RIO D.NO.3-
92/1, ANJATHA TALKIES ROAD, PILERU CHITTOOR DISTRICT.
26. DR.S.SADIYA ZAFREEN, DIE SYED SIRAJ AGED ABOUT 36
YEARS, CIVIL ASSISTANT SURGEON, RIO D.NO.15-87, NETHAJI
ROAD, KUPPAM CHITTOOR DISTRICT.
27. DR.ANGARA DEVI RAJASRI, W/ORELANGISRINIVAS AGED
ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON, RIO DNO.4-17-
8, ALCOTA GARDENS, KANNAMAMBA STREET, RAJAJMUNDRY,
EAST GODAVARI DISTRICT.
28. DR.DASUPURAM NEERAJA, D/O SESHAGIRIRAO AGED ABOUT
36 YEARS, CIVIL ASSISTANT SURGEON, RIO PLOT NO.81, EAST
PART, SARADAMBIKAVUDA, THAVITAYYACHERI,
GUJARATHIPET, SRIKAKULAM.
29. DR.GUNNU PRASANTHI, D/O KURMARAO AGED ABOUT 32
YEARS, CIVIL ASSISTANT SURGEON, R/O PLOT NO.81,
SATYASAI NAGAR, NEAR ANJANEYASWAMY TEMPLE, BALAGA
RURAL, SRIKAKULAM DISTRICT.
30. DR.KAVADI KIRAN KUMAR, S/O BIKSHAPATHI AGED ABOUT 31
YEARS, CIVIL ASSISTANT SURGEON, RIO MIG-2A-21,
SIMHAPURI COLONY, VEPAGUNTA, PENDURTHI MANDAL,
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W.P.No.9110 of 2024
VISAKHAPATNAM DISTRICT.
31. DR.MATCHA NAVEEN KUMAR, S/O THIRUPATHI NAIDU AGED
ABOUT 34 YEARS, CIVIL ASSISTANT SURGEON, RIO D.NO.2/69,
MAIN STREET, RAMALAYAM BAGUVALASA, PADEPADAM,
VIZIANAGARAM DISTRICT.
32. DR.BANKA RATNAM, S/O LATE PRAKASA RAO AGED ABOUT 45
YEARS, CIVIL ASSISTANT SURGEON, LIRR/O D.NO.37-1-
383/129, BALAJI NAGAR, BEHIND NGO HOME, ONGOLE TOWN,
PRAKASAM DISTRICT.
33. DR.BETI SUNDARA KUMAR, S/O APPA RAO AGED ABOUT 35
YEARS, CIVIL ASSISTANT SURGEON, RIO PLOT NO.64,
GOLDEN HOMES, EDUPUGALLU VILLAGE, KANKIPADU
MANDAL, KRISHNA DISTRICT.
34. DR.TIRUMALASETTI SAGARIKA, D/O SRINIVASARAO AGED
ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.82-6-
1011, VIDYUTH NAGAR, AVA ROAD, RAJAHMUNDRY, EAST
GODAVARI DISTRICT.
35. DR.R.V.SARITHA, D/O R.VENKATACHALAM AGED ABOUT 38
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.26-4-2030-A,
SADHASIVA NAGAR, HINDUPUR, ANANTHAPUR DISTRICT.
36. DR.K.KALYANA KUMAR, S/O BALARAMAIAH AGED ABOUT 39
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.16/1283-1,
SRINIVASAPURAM, TADIPATRI, ANANTHAPUR DISTRICT.
37. DR.MATAM SRI HARSHA, S/O VEERABADRAIAH AGED ABOUT
35 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO_13-2-180-52,
SRINIVASANAGAR, ANANTHAPUR, ANANTHAPUR DISTRICT.
38. DR.GOBBAGABUVENKATESH, S/O SATYANARAYANA AGED
ABOUT 34 YEARS, CIVIL ASSISTANT SURGEON, RIO
PEDDAVEEDHI, PARLAM, SRIKAKULAM DISTRICT.
39. DR.SUGALI VEENALA, D/O S.N.K.NAIK AGED ABOUT 35 YEARS,
CIVIL ASSISTANT SURGEON, R/O D.NO6-123/5/3, FLAT NO.201,
SAI SURYA ENCLAVE, NEAR UJWALA HOSPITAL,
CHANDRAMPALEM, VISAKHAPATNAM RURAL
40. DR.KETHIREDDY NEERAJA, D/O PEDDINAIDU, AGED ABOUT 31
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.26-2-29/2,
SNEHAPURI COLONY, CHINNAGENTYADA GAJUWAKA,
VISAKHAPATNAM.
41. DR. NARESH PEDAPROLU, S/O SUBBA RAO AGED ABOUT 37
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO. 16-3-28, 4TH
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STREET, SAMBAMURTHY NAGAR, KAKINADA, EAST
GODADAVARI DISTRICT.
42. DR. A.N.RAJYALAKSHMI, D/O NAGESWARA RAO AGED ABOUT
42 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.8-303,
DATHALURIVARI VEEDHI, NEAR ALFA SCHOOL, KANIGIRI,
PRAKASAM DISTRICT.
43. DR. GULLIPALLI PRADEEP KUMAR, S/O MURALI MOHAN RAO
AGED ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O
D.NO.15-3-14, NAIDU STREET,BELAGAM, PARVATHIPURAM
MANDAL, VIZIANAGARAM DISTRICT.
44. DR. K.V.V.S.N.RAJESH, S/O APPA RAO AGED ABOUT 36 YEARS.
CIVIL ASSISTANT SURGEON, R/O D.NO. 31-23-37/5,
KURMANNAPALEM, DUVVADA VISAKHAPATNAM.
45. DR.BOTCHA VANAJA, D/O CHITTI BABU AGED ABOUT 39
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.9-118/1, NALLA
QUARRY, PENDURTHI VISAKHAPATNAM.
46. DR.MADASU PAVANI SRI, W/O BETI SUNDAR KUMAR AGED
ABOUT 33 YEARS. CIVIL ASSISTANT SURGEON, R/O PLOT
NO.64, GOLDEN HOMES, ROAD NO.3, EDUPUGALLU VILLAGE,
KANKIPADU MANDAL, KRISHNA DISTRICT
47. DR.SYED IBRAHIM, S/O SYED ABDUL KAREEM AGED ABOUT 37
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 13-4-72/3,
SAMBASIVAPET, NARASARAOPET, PALNADU DISTRICT
48. DR. UNNAM KEERTHI, D/O VENKATESWARLU, AGED ABOUT 34
YEARS. CIVIL ASSISTANT SURGEON, R/O NANDALAPUR,
PRAKASAM DISTRICT.
49. DR.S.SRIDHAR LLAPANDA, S/O LACHANNA LLAPANDA AGED
ABOUT35 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.5-36,
SUJATHANAGAR, PENDURTHI, VISAKHAPATNAM.
50. DR.P.ANUSHA, D/O BALASOWRI AGED ABOUT 37 YEARS, CIVIL
ASSISTANT SURGEON, R/O D.NO. 1-64, 1ST WARD. NEAR
MARKET, TADEPALLI, GUNTUR DISTRICT.
51. DR.VADDAVALI JYOTHI, D/O JANARDHANA RAO AGED ABOUT
40 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.1-36,
NAGULAPADU, ADDANKIMANDAL, PRAKASAM DISTRICT.
52. DR.KATTA NAGA RATNA SUDHAKAR, S/O CHANDRA PAUL,
AGED ABOUT 37 YEARS. CIVIL ASSISTANT SURGEON, R/O
D.NO.5-160, THIMMAPURAM VILLAGE, EDIAPADU MANDAL,
PALNADU DISTRICT.
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53. DR. SANTHI LAKSHMI MULAPARTHI, AGED ABOUT 40 YEARS.
CIVIL ASSISTANT SURGEON, R/O D.NO.9-83,
THANELANKAMOLLI, MUMMIDIVARAMMANDAL, EAST
GODAVARI DISTRICT.
54. DR. DUMAVATH KISHORE NAIK, S/O MANTRU NAIK AGED
ABOUT 44 YEARS. CIVIL ASSISTANT SURGEON R/O
NARAJAMULA THANDA, PULLALACHERUVU MANDAL,
PRAKASAM DISTRICT.
55. DR.N.PEHN DEVI, W/O REGULAGADDA RAMANA JAGADEESH
AGED ABOUT 40 YEARS, CIVIL ASSISTANT SURGEON, R/O
D.NO. 13-4/2, ANNADANAPUVARI STREET, 0PP. HEAD POST
OFFICE, CHODAVARAM, VISAKHAPATNAM.
56. DR. SIDDI FIRDOS, D/O SIDDI BASHEER AHAMED AGED ABOUT
30 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 19-4-20,
NARAYANA REDDY COLONY, GOOTY ROAD, ANANTHAPUR.
57. DR. G.SRINIVASULU, S/O SITHARAMAIAH, AGED ABOUT 48
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.2/111,
CHINTAKOMMADINNE, KADAPA, YSR KADAPA DISTRICT
58. DR.SHAIK HABBIBUNNISA BEGUM, D/O S. HANEEF MASTAN
SAHEB, AGED ABOUT 37 YEARS CIVIL ASSISTANT SURGEON,
R/O D.NO. 13-293, VINAYAK NAGAR, RENIGUNTA, TIRUPATHI
DISTRICT.
59. DR. VIDYA SAGAR BEHARA, S/O RAJA RAO AGED ABOUT 39
YEARS. CIVIL ASSISTANT SURGEON, R/O VILLA NO.1, PHASE
NO.PORTECO, CHINTALAGORLIVANIPALEM,
DESAPATRUNIVANIPALEM POST, EDULAPAKABONANGI,
PARAVADA MANDAL, VISAKHAPATNAM DISTRICT.
60. DR. BAGI SAI NANDINI, D/O UMA MAHESH AGED ABOUT 33
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.2-9-4/1,
THUMUVARI STREET, ALCOTA GARDENS RAJAJMUNDRY,
EAST GODAVARI DISTRICT.
61. DR. CHANDAKA RAJANI, W/O RAJASEKHAR, AGED ABOUT 40
YEARS. CIVIL ASSISTANT SURGEON, R/O 38, CHANDAKA
STREET, TALAVARAM, SRIKAKULAM DISTRICT
62. DR.MEESALA SRI LAKSHMI, D/O LATE SURAPPALANAIDU,
AGED ABOUT 37 YEARS. CIVIL ASSISTANT SURGEON, R/O
NIDDAM VILLAGE, G.SIGADAM MANDAL, SRIKAKULAM
DISTRICT.
63. DR.DARMANA SUMAN, S/O KESAVA RAO AGED ABOUT 39
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YEARS. CIVIL ASSISTANT SURGEON, R/O SRIKAKULAM.
64. DR.V.SWAPNA GAYATRI DEVI, D/O APPANNA AGED ABOUT 36
YEARS. CIVIL ASSISTANT SURGEON, R/O FLAT NO.11, SRI
VENKATESWARA RAYOL APARTMENTS, CONTONMENT,
VIZIANAGARAM.
65. DR.KEERTHI SREE P, D/O P.E.V.PRASADRAO AGED ABOUT 33
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO2-143,
B.V.STREET, RAZOLE, EAST GODAVARI DISTRICT.
66. DR.PRATHIMA ASHOK KUMAR, W/O PATURI DHISHANN BABU
AGED ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O
D.NO.16-8-199, 6 TH LANE, SRI HARI NAGAR AMRUTHA CHEST
HOSPITAL, NELLORE.
67. DR.BEGUM SA BEEHA, D/O ABDUL KHADIR, AGED ABOUT 41
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.48-9-12,
VISHNU NAGAR, NEAR TELEPHONE EXCHANGE, GUNADALA,
VIJAYAWADA, KRISHNA DISTRICT.
68. DR.PATAN MOHAMMAD INTHIYAZ KHAN, S/O MOHAMMAD
KHAN AGED ABOUT 36 YEARS. CIVIL ASSISTANT SURGEON,
R/O D.N0.51-15A-26, BELLARY CROSS ROADS, KURNOOL,
KURNOOL DISTRICT.
69. DR.MOHAMMAD MEHAR UNNISA BEGUM, D/O SAIFUDDIN,
AGED ABOUT 36 YEARS. CIVIL ASSISTANT SURGEON, R/O
D.NO.15-12-4, VEERAMMA CHERUVU, NEAR GRANDHALAYAM
BHIMAVARAM, WEST GODAVARI DISTRICT.
70. DR.CHAVA BHARADWAJA, S/O VISWANADHA PRASAD AGED
ABOUT 44 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.101,
VISWASUBHA COMPLEX, LAKSHMIPURAM MAIN ROAD,
GUNTUR.
71. DR.TAMMU DEVAYANI, D/O VENKATESWARA RAO AGED
ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O
D.NO.24/206,RAMANAIDUPET,MACHILIPATNAM KRISHNA
DISTRICT.
72. DR.Y.DIVYA, W/O G.SRIDHAR AGED ABOUT 37 YEARS, CIVIL
ASSISTANT SURGEON R/O FLAT NO.105, BLOCK-A, KSR
GREEN VALLEY, MADHAVADHARA,VISAKHAPATNAM.
73. DR.ALAPATI AMARENDRA CHOWDARY, S/O NAGESWARARAO
AGED ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O
D.NO.3-53, RAJAKAPET, SAMISRAGUDEM, NIDADAVOLE WEST
GODAVARI DISTRICT.
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74. DR.NEKKANTI SRIDHAR CHAND, S/O SUBBARAO AGED ABOUT
47 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.2-44,
AMARAVATHI, GUNTUR DISTRICT.
75. DR.S.RAVI KUMAR, S/O GOPAL RAO AGED ABOUT 35 YEARS,
CIVIL ASSISTANT SURGEON, R/O D.N0.5-178/A/51, IPPATAM
ROAD, MANGALAGIRI, GUNTUR DISTRICT.
76. DR. YEJANDLA SURESH, S/O DEVID, AGED ABOUT 44 YEARS.
CIVIL ASSISTANT SURGEON, R/O PLOT NO.301, SAI NAGAR,
NEAR HP GAS COMPANY GANNAVARAM, KRISHNA DISTRICT.
77. DR.MADINA HARITHA, W/O BAVANA VINOD KUMAR AGED
ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.1-
407, BAVANA STREET, JAGATHI, KAVITIMANDAL, SRIKAKULAM
DISTRICT.
78. DR.KOPPULU ANUSHA, D/O VIJAYA RAO AGED ABOUT 34
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.3-119,
KUMMARIVEEDHI, MYLAVARAM, KRISHNA DISTRICT.
79. DR. VENNA HIMA BINDU, W/O VENKATESH SAKSHI AGED
ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.32-
13-53/33, SUNNAPUBATTILU CENTRE, MOGALARAJAPURAM,
VIJAYAWADA, KRISHNA DISTRICT.
80. DR.KAVATI KUSUMA, W/O T.RAMANJANEYULU AGED ABOUT 34
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 10-225/2,
ADIMURTHY NAGAR, ANANTHAPUR, ANANTHAPUR DISTRICT.
81. DR.USHARANI JADAGAM, W/O D.BALA KUMAR AGED ABOUT 34
YEARS. CIVIL ASSISTANT SURGEON, R/O 107, SAI NEELA
MAHALA APARTMENT, NEELA MAHAL ROAD, GUDIVADA,
KRISHNA DISTRICT.
82. DR.UPPALA MAHEEPAL, S/O KOTESWARARAO AGED ABOUT
35 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.13-352, AJAY
NAGAR, PARVATHIPURAM, PARVATHIPURAM MANYAM
DISTRICT.
83. DR.PONNA SUMITHA, D/O VENKATESWARLU AGED ABOUT 39
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.8-104,
KANCHIKACHERLA, KRISHNA DISTRICT.
84. DR.SAVARAPU BUJJI BABU, S/O JNANA PRAKASH AGED
ABOUT 40 YEARS. CIVIL ASSISTANT SURGEON, R/O PLOT
NO.24, GUDDIVEEDHI, PEDABOGHILA SEETHANAGARAM,
VIZIANAGARAM DISTRICT.
85. DR.VADDADHI KISHORE KUMAR, S/O ANANDA RAO AGED
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ABOUT 38 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.9-
232, PEDDINTIVARIVEEDHI, PATHAPATNAM, SRIKAKULAM
DISTRICT.
86. DR.TENNETI MUNI LAKSHMI, D/O KESAVULA KRISHNA MURTHY
AGED ABOUT 38 YEARS. CIVIL ASSISTANT SURGEON, R/O
D.NO.11-49, SECTOR-3, SRAMSEKTHI NAGAR, NEAR LAST BUS
STOP, CHINAMUSIDIVADA, PENDURTHIMANDAL
VISAKHAPTNAM DISTRICT.
87. DR.TENTU SANJAYA RANI, D/O THIRUPATHI NAIDU AGED
ABOUT 34 YEARS. CIVIL ASSISTANT SURGEON, R/O ROLLA
STREET, BOBBILI, VIZIANAGARAM DISTRICT.
88. DR.ANKALA SASI KALA, W/O DR.C.JAYANTH AGED ABOUT 39
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.18-5-319/A4,
SAPTHAGIRI NAGAR, TIRUPATHI, CHITTOOR DISTRICT.
89. DR.NEKURI SUNITHA, W/O CHETTY ANAND KUMAR AGED
ABOUT 43 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.4-
375, NAVA BHARAT NAGAR, BOMMURU RAJAHMUNDRY, EAST
GODAVARI DISTRICT.
90. DR.V.VASANTHI, D/O V.NARAYANASWAMY AGED ABOUT 34
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 9-47, ANNEPPA
MUDALI STREET, PAPANAIDUPET, YERPADU, CHITTOOR
DISTRICT.
91. DR.REEMA PREETHI DARLA, W/O K.JAWAHAR AGED ABOUT 39
YEARS. CIVIL ASSISTANT SURGEON R/O D.NO.4-8-14,
BERIPETA, NEAR CHURCH COMPOUND NAYUDUPETA,
NELLORE DISTRICT..
92. DR.BORRA AJAY KUMAR, S/O ROSAIAH AGED ABOUT 33
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.1-71/A,
PARADESIPALEM, 5TH WARD, MADHURAWADA,
VISAKHAPATNAM.
93. DR.MANCHU BALACHANDER, S/O POLAYYA AGED ABOUT 40
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.600-A,
PALAKONDA ROAD, BALAGA, SRIKAKULAM DISTRICT.
94. DR.NUKATHOTI JAYA CHANDRA RAO, S/O SEKHARBABU AGED
ABOUT 37 YEARS, CIVIL ASSISTANT SURGEON RIO
DAIVALARAVURU VILLAGE, KORISAPADUMANDAL, PRAKASAM
DISTRICT.
95. DR.KURAPATI SRI RAJA RAJESWARI, D/O K.NARASIMHULU
AGED ABOUT 42 YEARS, CIVIL ASSISTANT SURGEON R/O
Page 10 of 22 SRS,J
W.P.No.9110 of 2024
LOTUS-A-109, SINGAPOOR CITY APARTMENTS, DASANNAPET,
VIZIANAGARAM, VIZIANAGARAM DISTRICT.
96. DR. S.MALLESWARAMMA, D/O NARAYANARAO AGED ABOUT 37
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.1-159, MAIN
VEEDHI, DUPPALAPADU KOTABOMMALI MANDAL, SRIKAKULAM
DISTRICT.
97. DR.SETTI PADMAVATHI, W/O P.PRAKASHRAO AGED ABOUT 43
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.95-A, MAIN
ROAD, HAMSA COLONY, KOTTURU, BALADA, SRIKAKULAM
DISTRICT.
98. DR.BATHULA SANDYA, W/O D.VIVEKANANDA AGED ABOUT 36
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.6-3-181,
OPPTRIVENI HOMES, NEAR SIDDARDHA PARK, RAMNAGAR,
ANANTHAPUR.
99. DR. MUDDA DEEPA, D/O M.V.RAMANAMURTHY AGED ABOUT 33
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.2-100,
PEDDAVEEDHI, GAJAPATHINAGARAM, VIZIANAGARAM
DISTRICT.
100. DR.PIDUGULA MAMATHA, W/O DR.PYLA RAJ KUMAR AGED
ABOUT 45 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.1-88,
SRUGAVARAM VILLAGE, NATHAVARAM MANDAL, ANAKAPALLI
DISTRICT.
101. DR.REESU SWATHI, D/O NAGESWARARAO AGED ABOUT 32
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.11-2-29/1,
KARJEE STREET, ICHAPURAM SRIKAKULAM DISTRICT.
102. DR.PRATHIPATI SUBHAKAR, S/O VIVEK KUMAR AGED ABOUT
39 YEARS, CIVIL ASSISTANT SURGEON RIO D.NO.12-92,
NETHAJI NAGAR, NANDIGAMA, NTR DISTRICT.
103. DR.MOLATHOTI EMEEMA, D/O EBENEZAR, AGED ABOUT 33
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.4-69B,
SANTHAMAGALURU VILLAGE AND MANDAL, BAPATLA
DISTRICT.
104. DR.KOLATI VIJAYA KRISHNA, S/O KRISHNA RAO AGED ABOUT
35 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO11-3-222,
MUNUSUBGARI STREET, GEMINI HOSPITALS,
JANGAREDDYGUDEM, WEST GODAVARI DISTRICT.
105. DR.KOPPULU SUCHITRA, D/O LATE CHANDRASEKHARAM
AGED ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON R/O FLAT
NO.306, SAISRINIVASA APARTMENTS, DYCUS ROAD,
Page 11 of 22 SRS,J
W.P.No.9110 of 2024
A.K.NAGAR, NELLORE, SPSR NELLORE DISTRICT.
106. DR.P.SUDHA RANI, D/O RAMACHANDRAIAH AGED ABOUT 33
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.17-20-16,
BOSUNAGAR, CHIRALA, PRAKASAM DISTRICT.
107. DR.B.GAYATRI, W/O E.ANIL KUMAR AGED ABOUT 37 YEARS,
CIVIL ASSISTANT SURGEON R/O D.NO.8-71, CAR STREET,
NARAYANAVARAM, CHITTOOR, CHITTOOR DISTRICT
108. DR.M.NAGARAJU NAIK, S/O SANKAR NAIK AGED ABOUT 37
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.2-40,
THIPPEPALLITHANDA, OBULADEVARACHERUVU,
ANANTHAPUR, ANANTHAPUR DISTRICT.
109. DR.V.RADHA, W/O J.KRANTHI KUMAR AGED ABOUT 37 YEARS,
CIVIL ASSISTANT SURGEON R/O D.NO.2-28, VEDULACHERUVU
POST RENIGUNTAMANDAL, CHITTOOR DISTRICT.
110. DR.PELLAKURU BHASKAR REDDY, S/O MUNIRATNAM AGED
ABOUT 43 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.17-
539/2, BALAJI COLONY, PANAGALA VILLAGE
SRIKALAHASTHIMANDAL, CHITTOOR DISTRICT.
111. DR. G.M.CHANDRA KUMARI, D/O G.V.M.KRISHNA REDDY AGED
ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON R/O FLAT
NO.206, DBV RAJU ENCLAVE, A.V.APPA ROAD,
RAJAHMUNDRY, EAST GODAVARI DISTRICT.
112. DR.N.JYOTHIRMAI, D/O PRABHUDAS AGED ABOUT 41 YEARS,
CIVIL ASSISTANT SURGEON R/O QUARTER NO.1,
GOVERNMENT AREA HOSPITAL, GUNTHAKAL, ANANTHAPUR
DISTRICT.
113. DR.Y.KALYANI, W/O N.VENKATESWARARAO AGED ABOUT 40
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.18-1-17B,
SRIVARISANNIDHI, RAMACHANDRA NAGAR, TIRUPATHI,
CHITTOOR DISTRICT.
114. DR.MANNE SUNIL KUMAR, S/O BRAHMAIAH AGED ABOUT 41
YEARS, CIVIL ASSISTANT SURGEON R/O PRAKASAM COLONY,
VIDYANAGAR VILLAGE, KOTA MANDAL, TIRUPATHI DISTRICT.
115. DR.B.PADMAJA, D/O LATE VENKATARAMANA AGED ABOUT 33
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.2-45, NEAR
VINAKAYA TEMPLE, UDYOGA NAGAR, RAMANUJALAPALLE,
TIRUPATI URBAN, CHITTOOR DISTRICT.
116. DR.KARAMALA PALLAVI, D/OVIVEKNANDA AGED ABOUT 38
YEARS, CIVIL ASSISTANT SURGEON R/O 1ST FLOOR, SRI
Page 12 of 22 SRS,J
W.P.No.9110 of 2024
KRISHNA NAGAR, 3RD CROSS, TIRUPATHI, CHITTOOR
DISTRICT.
117. DR.GADDALA PRATAP, S/O SUBBARAO AGED ABOUT 43
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.70-2-25/1,
DONKA ROAD, PATAMATA, VIJAYAWADA, KRISHNA DISTRICT.
118. DR.SOMA SEKHARAIAH, S/O MALLIKHARJUNA SWAMY AGED
ABOUT 42 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.6-28-
81/2, HYDERABAD ROAD, SUNNIPENTA, KURNOOL DISTRICT.
119. DR.CHOWDAVARAM SRI PAVANI, D/O RAMACHANDRAIAH
AGED ABOUT 36 YEARS, CIVIL ASSISTANT SURGEON R/O
HARIJANAWADA, JATLAKONDURU, BANDEPALLIMANDAL,
NELLORE DISTRICT.
120. DR.KANUMOORI PENCHALA SWATHI, D/O KPJ PRABHAKARRAO
AGED ABOUT 33 YEARS, CIVIL ASSISTANT SURGEON R/O
D.NO.26-14-36, B.V.NAGAR, NELLORE TOWN, SPSR NELLORE
DISTRICT.
121. DR.KHAN AHMED THASNEEM FATHIMA, D/O K.RAHAMAN, AGED
ABOUT 30 YEARS, CIVIL ASSISTANT SURGEON, RIO
D.NO.42/173, NGO COLONY, CHINNACHOWK, KADAPA YSR
KADAPA DISTRICT.
122. DR.PENUGONDA SHARMILA, D/O P.LAKSHMAN AGED ABOUT 35
YEARS, CIVIL ASSISTANT SURGEON, R/O FLAT NO.5,
A.K.NILAYAM APARTMENTS, HARI KRISHNA ROAD,VINAYAKA
NAGAR, TIRUPATHI
123. DR.YAPARLAVENKATA RATNALU, W/O BONAM SOUJANYA
KUMAR, AGED ABOUT 38 YEARS, CIVIL ASSISTANT SURGEON,
RIO D.NO.1/1, NANDYALA ROAD, S.MYDUKUR, KADAPA, YSR
KADAPA DISTRICT.
124. DR.GAVARA SRI DURGA, D/O SRI RAM MURTHY AGED ABOUT
33 YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.4-166,
KEDARALANKA VILLAGE, KAPELESWARAMA, MANDAL, EAST
GODAVARI DISTRICT.
125. DR.APPAYAPALLI SUNITH, D/O SABASTAIN, AGED ABOUT 34
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.101/70-18, VEM
NAGAR, VISWANADHAPURAM, YARRAMUKKALAPALLI ,
KADAPA CITY.
126. DR. K.PALANI RAJ, S/O RAMANAIAH, AGED ABOUT 36 YEARS,
CIVIL ASSISTANT SURGEON R/O FLAT NO.2, 2ND FLOOR,
THIRUPAL NAIDU APARTMENTS, NEAR RTC BUS STAND,
Page 13 of 22 SRS,J
W.P.No.9110 of 2024
NAYADUPET, TIRUPATHI DISTRICT.
127. DR. J.SREELATHA, W/O JNV SIVA KUMAR AGED ABOUT 46
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.2-12,
ANNAMAYYA NAGAR, SR STORE LANE, NEAR
BAIRAGIPATTEDA, TIRUPATHI.
128. DR.K.VENKATESWARLU, S/O KAMMANNA AGED ABOUT 44
YEARS, CIVIL ASSISTANT SURGEON R/O D.NO.20-2-17/B-1-1,
NIMKAMPALLI, HINDUPUR, ANANTHAPUR DISTRICT..
129. DR. GANGALA VIJAYA KUMAR, S/O GANGAIAH AGED ABOUT 41
YEARS, CIVIL ASSISTANT SURGEON R/O HANUMAN STREET,
LAKKIREDDIPALLI, KADAPA, YSR KADAPA DISTRICT.
130. DR. KOWLURI ANUSHA, S/O VENKATA RAO AGED ABOUT 33
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.2-61/2,
BESIDES PENTA COASTAL CHURCH OPP.LEENA HOSPITAL
ROAD, KANNAPURAM, KOYYAFAGUDEM MANDAL, ELURU
DISTRICT.
131. DR. RAMAVATH GOPI NAIK, S/O JANIYA NAIK AGED ABOUT 51
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.2-912, SUGALI
COLONY, PUSHOOTHAPATNAM CHILAKALURIPET, PALNADU
DISTRICT.
132. DR.BIDDIKA SRINIVASA RAO, S/O LATE CHINNAPU DORA AGED
ABOUT 41 YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO.16-
361/1, BESIDES SARADA HOSTEL, KOTTAPETA, SOMPETA
MANDAL, SRIKAKULAM DISTRICT.
133. DR.KURELLA SOUMINI SUPRIYA, W/O CHINTADA UDAY KUMAR
AGED ABOUT 33 YEARS, CIVIL ASSISTANT SURGEON, R/O
D.NO.2-222, NADIMEKALLA VILLAGE, VEERGHATAMMANDAL,
SRIKAKULAM DISTRICT.
134. DR.POTHURI RAMA MAHESWARI, W/O BANDARU VENKATA
PADMA RAO AGED ABOUT 40 YEARS, CIVIL ASSISTANT
SURGEON, R/O D.NO.3-94/1, PANCHAYAT STREET, KALLA
VILLAGE AND MANDAL, WEST GODAVARI DISTRICT.
135. DR.K.PRATYUSHA, D/O SATYAM, AGED ABOUT 34 YEARS.
CIVIL ASSISTANT SURGEON, R/O PLOT NO.24, KOYENAGAR,
AYYANAPETA, VIZIANAGARAM TOWN, VIZIANAGARAM
DISTRICT.
136. DR.SUNKARI PRIYANKA, W/ODIDIA SOLOMAN PRADEEP AGED
ABOUT 37 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.7-17-
21/8, 7TH LANE, SRINAGAR, GUNTUR, GUNTUR DISTRICT.
Page 14 of 22 SRS,J
W.P.No.9110 of 2024
137. DR.BHUKKYA S.S.MUKHERJI BAI, W/O MUDAVATH DASARADHA
CHOWHAN, AGED ABOUT 34 YEARS. CIVIL ASSISTANT
SURGEON, R/O D.NO. 11-78, NEHRU NAGARTHANDA,
MUTUKUR, GUNTUR DISTRICT.
138. DR.S.SANTHI JYOTHI, W/O J.SUDEER KUMAR AGED ABOUT 40
YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.4/294-1,
PRASHANT NAGAR, ADONI, KURNOOL.
139. DR.P.CHANDRA SEKHAR REDDY, S/O RAGHUNADHA REDDY
AGED ABOUT 35 YEARS, CIVIL ASSISTANT SURGEON, R/O
D.NO. 1-425, NADIMI VEEDHI, BANDARUPALLI VILLAGE,
YERPEDU MANDAL, TIRUPATHI DISTRICT.
140. DR.CHOKKA KALPANA, D/O CHENCHURAMAIAH AGED ABOUT
41 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.25-1-184,
3RD STREET, LAKSHMINARASIMHA PURAM PODALAKAR
ROAD, NELLORE, SPSR NELLORE DISTRICT.
141. DR.SANISETTY KAVITHA, D/O SIVAIAH AGED ABOUT 39 YEARS.
CIVIL ASSISTANT SURGEON, R/O PLOT NO. 103, J.C.HIDES,
6TH LANE, NETHAJI NAGAR PODALAKUR ROAD, NELLORE,
SPSR NELLORE DISTRICT.
142. DR.G.NARESH KUMAR, S/O LATE GANGADHAR AGED ABOUT
39 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO.12-9-71, OLD
CHECK POST, BANGALORE ROAD, HINDUPUR, SRI SATYA SAI
DISTRICT.
143. DR.K.PRIYADARSHINI, D/O VENKAIAH AGED ABOUT 30 YEARS.
CIVIL ASSISTANT SURGEON, R/O D.NO.6-17,
KAKULAVARIGUDEM VILLAGE, BUTTAYAGUDEM MANDAL,
WEST GODAVARI DISTRICT.
144. DR.T.SUJATHA, D/O SAMBAIAH, AGED ABOUT 36 YEARS. CIVIL
ASSISTANT SURGEON R/O D.NO.3-135, NIDAMMARRU
VILLAGE, MANGALAGIRI MANDAL, GUNTUR DISTRICT.
145. DR.POLARAMASETTY MARAMMA, W/O CHUKKALARAGHURAM
AGED ABOUT 33 YEARS. CIVIL ASSISTANT SURGEON, R/O
FLAT NO.406, MARUTHI PDN PARADISE, CAR SHED JUNCTION
BEHIND ANDHRA BANK, POTHINAMALLAYAPALEM
VISAKHAPATNAM RURAL, VISAKAHAPTNAM DISTRICT.
146. DR.J.JANSHI LAKSHMI, W/O S.S.PRASANTH RAJ AGED ABOUT
39 YEARS. CIVIL ASSISTANT SURGEON R/O D.NO. 1-72-17/2,
PLOT NO. 160, MVP COLONY, SECTOR-3, VISAKHAPATNAM
147. DR.S.SYAMPRASANTH RAJ, S/O JOSEPH AGED ABOUT 38
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W.P.No.9110 of 2024
YEARS, CIVIL ASSISTANT SURGEON, R/O D.NO. 16-33-5/1 A,
1ST ROAD, SAMBAMURTHY NAGAR, KAKINADA, EAST
GODAVARI DISTRICT.
148. DR.ADARI ANUSHA, D/O CHITTIBABU AGED ABOUT 32 YEARS.
CIVIL ASSISTANT SURGEON, R/O D.NO.4-22, CHAKALI VEEDHI,
GEDDANAPALLI VILLAGE KIRLAMPUDI MANDAL. EAST
GODAVARI DISTRICT.
149. DR.M.V.J.MEGHANA, D/O JAGANNADHAM AGED ABOUT 34
YEARS. CIVIL ASSISTANT SURGEON, R/O FLAT NO.104-A,
MOURYA GARDENS, AIM E-TECHNO SCHOOL THOTAPALEM,
VIZIANAGARAM TOWN, VIZIANAGARAM DISTRICT.
150. DR.CHINTA SOMARAJU, S/O PANDURANGA RAO AGED ABOUT
36 YEARS. CIVIL ASSISTANT SURGEON, R/O D.NO. 1-175,
SALEM PALEM POST, KODURU MANDAL KRISHNA DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL
SECRETARY, MEDICAL, HEALTH AND FAMILY WELFARE
DEPARTMENT, SECRETARIAT, VELAGAPUDI, AMARAVATHI,
GUNTUR DISTRICT
2. THE DIRECTOR OF PUBLIC HEALTH AND FAMILY WELFARE
STATE OF A P, VIJAYAWADA, KRISHNA DISTRICT.
3. THE DIRECTOR DIRECTOR OF SECONDARY HEALTH STATE OF A
P, MANGALAGIRI, GUNTUR DISTRICT.
4. THE DIRECTOR OF MEDICAL EDUCATION STATE OF A P,
VIJAYAWADA, KRISHNA DISTRICT.
5. DR Y S R UNIVERSITY OF HEALTH SCIENCES, REP.BY ITS
REGISTRAR, VIJAYAWADA, KRISHNA DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to Page 16 of 22 SRS,J W.P.No.9110 of 2024 IA NO: 1 OF 2024 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased IA NO: 2 OF 2024 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased may be pleased to issue writ of mandamus or any other appropriate writ or direction declaring the action of the 1st respondent herein in issuing the Memo No.2306134/BI/2023, dt.2-2-2024 and consequential proceedings of the 2 respondent in E-Office Computer NO.2306134/E6.C/2023, dt.6-2-2024 is illegal, arbitrary and contrary to G.O.Ms.No.1252, 7-10-2022 and consequently set aside the same forthwith and to pass may be pleased to suspend the memo in Memo No.2306134/B1/2023. dt.2-2-2024 issued by the 1st respondent herein forth with pending disposal of the above writ petition in the interests of justice. may be pleased to direct the 2nd respondent herein to pay the salaries to the petitioners in pursuance of the Self Indemnity Bonds furnished by them as per the G.O.Ms.No.252, dt.10-7-2022 forthwith pending disposal of the above writ petition in the interests of justice IA NO: 3 OF 2024 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased pleased to Vacate the Interim Orders dated 23.04.2024 passed in this WP.No.9110 of 2024 and dismiss the Writ Petition as devoid of merits Counsel for the Petitioner(S):
1. G V S MEHAR KUMAR Counsel for the Respondent(S):
1. GUTTAPALEM VIJAYA KUMAR (SC FOR Dr NTR HEALTH U)
2. GP FOR MEDICAL HEALTH FW(AP)
3. GP FOR MED HEALTH AND FAMILY WELFARE The Court made the following ORDER:
The petitioners, Civil Assistant Surgeons, who secured admission in P.G. Medical Course (MS / MD) for the academic year, 2023-2024, filed the Page 17 of 22 SRS,J W.P.No.9110 of 2024 above writ petition challenging the memo No.2306134/B1/2023 dated
02.02.2024 (Ex.P1), issued by respondent No.1 and the consequential proceedings issued by respondent No.2 vide E-Office Computer No.2306134/E6.C/2023, dated 06.02.2024, directing to incorporate the words "his/her certificates relating to course will not be given to the party of the first part", in the bond, as illegal and arbitrary.
2. Co-ordinate bench of this Court, by order dated 23.04.2024, granted stay of the revised bonds which were circulated to the Doctors, on 02.02.2024, until further orders.
3. Heard Sri G.V.S. Mehar Kumar, learned counsel for the petitioners and Sri R.S. Manidhar Pingali, learned Assistant government Pleader for Services, for the respondents.
4. At the hearing, learned counsel for the petitioner has drawn the attention of this Court to G.O.Ms.No.260 Health Medical and Family Welfare (E2) Department, dated 10.07.1997, the subsequent amendment by G.O.Ms.No.150 Health Medical and Family Welfare (C1) Department, dated 11.12.2021 and the further amendment by G.O.Ms.No.252 Health, Medical & Family Welfare (C1) Department, dated 07.10.2022 and contended that in- service selected candidates shall execute an indemnity bond agreeing to pay a penalty of Rs.25,00,000/-, in case of non-rendering of services after completion of such course as per sub-rule (2)(c) of Rule 3. Learned counsel further contended that all the petitioners, after submitting the bonds, joined in the course in September, and October, 2023 and are prosecuting the studies. Be that as it may, by Exs.P1 and P2, the authorities amended the bond by incorporating the words, "his/her certificates relating to ... course will not be given to the party of the First Part" after the petitioners joined in the course and are insisting the petitioners to submit fresh bonds and such a course is impermissible.
Page 18 of 22 SRS,J W.P.No.9110 of 20245. Learned Assistant Government Pleader, on the strength of the counter affidavit, submitted that most of the in-service candidates, who secured and completed post graduation failed to render service for six years as per the aforementioned Government Orders. Because of the said situation, the aforementioned words were added in the bond. He would submit that it is only a precautionary measure and on failure of rendering service, if the candidate pays the amount, certificates will be released. Learned Assistant Government Pleader also submitted that out of 150 petitioners, 18 petitioners submitted revised bonds, 91 petitioners submitted proposed old forms and 41 petitioners have not submitted proposals for Post Graduation.
CONSIDERATION:
6. As seen from the material available on record, there is no dispute regarding the petitioners' admission into Post Graduation course, in terms of G.O.Ms.No.260 dated 10.07.1997, as amended by G.O.Ms.No.150 dated 11.12.2021 and further amendment by G.O.Ms.No.252 dated 07.10.2022.
7. As per G.O.Ms.No.252 dated 07.10.2022, the University shall cancel the P.G. Medical and Dental (Degree/Diploma) Degree of the candidates and the penalty of indemnify bond shall be Rs.25,00,000/-, for non-rendering of services after completion of such course, for in-service candidates as per sub- rule (2)(c) of Rule 3 of G.O.Ms.No.260.
8. Accordingly, the candidates joined in P.G. courses, under in-service quota, and executed a bond on Rs.100 non-judicial stamp paper prescribed in Annexure-I. The initial amount to be paid by the candidates, on the failure to render services, is Rs.20,000/-. The amount was enhanced from time to time and as per G.O.Ms.No.252 dated 07.10.2022, the penalty amount is Rs.25,00,000/-.
9. As per the averments in the writ affidavit, all the petitioners submitted relevant bonds as per Annexure-I and joined in the courses. After five months Page 19 of 22 SRS,J W.P.No.9110 of 2024 of commencement of the course, the petitioners were directed to execute the revised bonds (i.e. Proforma of Agreement Bond for Service Candidates Admitted to PG Medical Courses for the Academic Year, 2023-2024 Only), by incorporating the words "his/her certificates relating to the ... course will not be given to the Party of the FIRST PART unless the Party of the FIRST PART successfully completes the bond period of six (06) years ..." which was not there prior to petitioners' admission.
10. In the counter affidavit, of course, it is contended that due to non- rendering of services by the in-service candidates, such a clause was incorporated. However, the Government, if intends, to change the clause, the clause should have been amended, before commencement of the course, but not after commencement of the course. All the petitioners qualified and executed bonds in terms of recitals in the G.O., before the amendment. It is settled law that the rules of a game cannot be changed once the game is started.
11. The Hon'ble Apex Court, in Civil Appeal Nos.2634, 2635 and 2636 of 2013, observed as under:
We, therefore, answer the reference in the following terms:
(1) Recruitment process commences from the issuance of the advertisement calling for applications and ends with filling up of vacancies;
(2) Eligibility criteria for being placed in the Select List, notified at the commencement of the recruitment process, cannot be changed midway through the recruitment process unless the extant Rules so permit, or the advertisement, which is not contrary to the extant Rules, so permit.
Even if such change is permissible under the extant Rules or the advertisement, the change would have to meet the requirement of Article 14 of the Constitution and satisfy the test of non-arbitrariness;
Page 20 of 22 SRS,J W.P.No.9110 of 2024(3) The decision in K. Manjusree (supra) lays down good law and is not in conflict with the decision in Subash Chander Marwaha (supra). Subash Chander Marwaha (supra) deals with the right to be appointed from the Select List whereas K. Manjusree (supra) deals with the right to be placed in the Select List. The two cases therefore deal with altogether different issues;
(4) Recruiting bodies, subject to the extant Rules, may devise appropriate procedure for bringing the recruitment process to its logical end provided the procedure so adopted is transparent, non- discriminatory/ non- arbitrary and has a rational nexus to the object sought to be achieved.
(5) Extant Rules having statutory force are binding on the recruiting body both in terms of procedure and eligibility. However, where the Rules are non-existent, or silent, administrative instructions may fill in the gaps;
(6) Placement in the select list gives no indefeasible right to appointment. The State or its instrumentality for bona fide reasons may choose not to fill up the vacancies. However, if vacancies exist, the State or its instrumentality cannot arbitrarily deny appointment to a person within the zone of consideration in the select list.
12. It is also pertinent to mention here, the clauses in the bond were incorporated as per the G.O. The G.O. was not amended. Without amending the main G.O. i.e. G.O.Ms.No.260 dated 10.07.1997, incorporating the aforementioned clause in the bond is impermissible. A Clause in the 'bond' should be in consonance with the language employed in the government orders.
13. Given the facts and circumstances of the case, since the clause was incorporated after the petitioners joined the course, basing on the principle that rules of a game cannot be changed after game is started, this writ petition is disposed of, setting aside the words "his/her certificates relating to ... course will not be given to the Party of the FIRST PART unless the Party Page 21 of 22 SRS,J W.P.No.9110 of 2024 of FIRST PART successfully complies the bond period of six (06) years", which are incorporated by virtue of Exs.P1 and P2. The other expressions in the bond i.e. pay to the Government of Andhra Pradesh, his successors and assignees, etc., are not interfered with.
14. Respondent No.2 shall take necessary steps regarding P.G. liens of the petitioners' who submitted bonds as per un-amended bonds.
As a sequel, pending miscellaneous petitions, if any, shall stand closed.
___________________________ JUSTICE SUBBA REDDY SATTI Date: 03.12.2024 IKN Page 22 of 22 SRS,J W.P.No.9110 of 2024 249 THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI WRIT PETITION NO: 9110 / 2024 Date: 03.12.2024 IKN