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Union of India - Section

Section 3 in The Navy (Pension) Regulations, 1964

3. Kinds of pensionary etc., benefits.

- Subject to the other provisions of these regulations, the following kinds of retiring and other benefits are admissible to whom these regulations are applicable, namely :
(a)service pension.
(b)service gratuity,
(c)disability pension,
(d)constant attendant allowance,
(e)family pension which may be either ordinary or special.
(f)family gratuity,
(g)children allowance, and
(h)education allowance to children.