Allahabad High Court
Ramesh Kumar Rai vs Director General Of Police U.P.& ... on 8 July, 2010
Bench: R.K. Agrawal, Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL No. - 1362 of 2005 Petitioner :- Ramesh Kumar Rai Respondent :- Director General Of Police U.P.& Another Petitioner Counsel :- Ranjit Saxena Respondent Counsel :- C.S.C. Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
Sri Ranjit Saxena, learned counsel, states that he has no instruction in the matter. The case was called out in the revised list. Nobody appeared to press this appeal on behalf of the appellant. The special appeal is dismissed for want of prosecution.
Order Date :- 8.7.2010 mt