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Allahabad High Court

Ramesh Kumar Rai vs Director General Of Police U.P.& ... on 8 July, 2010

Bench: R.K. Agrawal, Abhinava Upadhya

Court No. - 32

Case :- SPECIAL APPEAL No. - 1362 of 2005

Petitioner :- Ramesh Kumar Rai
Respondent :- Director General Of Police U.P.& Another
Petitioner Counsel :- Ranjit Saxena
Respondent Counsel :- C.S.C.

Hon'ble R.K. Agrawal,J.

Hon'ble Abhinava Upadhya,J.

Sri Ranjit Saxena, learned counsel, states that he has no instruction in the matter. The case was called out in the revised list. Nobody appeared to press this appeal on behalf of the appellant. The special appeal is dismissed for want of prosecution.

Order Date :- 8.7.2010 mt