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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1)(j) in Occupational Safety, Health and Working Conditions Code, 2020

(j)nothing in this section shall affect the powers of a magistrate under section 144 of the Code of Criminal Procedure, 1973(2 of 1974);