Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 13 June, 2025

                                                                1/1




           Digitally
           signed by
           ARPAN
                                   HIGH COURT OF CHHATTISGARH AT BILASPUR
ARPAN      SRIVASTAVA
SRIVASTAVA Date:
           2025.06.13
           17:36:20
           +0530


                                                    WPC No. 2790 of 2021

                                     SHUKLA CONSTRUCTION (NSIC REGISTERED)
                                                             versus
                                     BSNL (BHARAT SANCHAR NIGAM LIMITED)
                                                              Order Sheet


                        13/06/2025          Mr. Prakash Kumar Goshwami               counsel for the
                                      Petitioner.
                                            None for the Respondents.

Counsel for the Petitioner, prays for two weeks' time to file certain documents on record.

Time, as prayed for, is granted. Post this matter after two weeks' for final hearing.

Sd/-

Sd/-

(Sanjay S. Agrawal) Judge Arpan