Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Arya Marriage Validation Act, 1937

(2)It extends to the whole of India except the territories which immediately before the 1st November, 1956, were comprised in part B States and applies also to citizens of India wherever they may be.