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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Himachal Pradesh - Subsection

Section 22(2)(a) in The Himachal Pradesh Tenancy and Land Reforms Act, 1972

(a)the origin and conditions of the tenant's occupancy, for instance, whether the rent was a rent in gross for the entire tenancy;