Rajasthan High Court - Jaipur
Deepak Menaria S/O Shri Ganpat Lal ... vs State Of Rajasthan on 29 November, 2023
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Writ Restoration Application No. 174/2023
1. Deepak Menaria S/o Shri Ganpat Lal Menaria, Aged About 28
Years, R/o Panchayat Bhavan Ke Pass, Cheerwa, Udaipur -
313202 (Raj.)
2. Ravindra Kumar Goyal S/o Shri Dinesh Kumar Goyal, Aged
About 33 Years, R/o Agrawal Colony, Sarmathura, Dholpur -
328026 (Raj.)
3. Shakti Singh Rajawat S/o Shri Jagdish Singh Rajawat, Aged
About 34 Years, R/o Ward No. 8, Rajaji Ka Garh, Todabhim,
Karauli - 321611 (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Transport, Secretariat, Jaipur.
2. Rajasthan Staff Selection Board, (Rssb), Through Its Secretary,
State Agriculture Management Institution Campus, Durgapura,
Jaipur.
3. The Principal Secretary, To Government, Department Of
Personal, Main Building, Secretariat, Jaipur.
4. Manish Kumar Aloria S/o Shri Kailash Chand Aloria, Resident Of
Samod, Jaipur.
5. Ramkesh Choudhary S/o Shri Shyoji Lal Choudhary, Resident
Of In Front Of Bade Hospital, Nainwa, Bundi.
6. Virendra Singh S/o Shri Balveer Singh Gurjar, Resident Of
Jagdishpura, Karauli, Rajasthan.
7. Hansraj Sidh S/o Shri Bhagwan Nath Sidh, Resident Of Sidho
Ka Bass, Vpo Benisar Tehsil Shridungargarh, Bikaner.
8. Samaksh Bhardwaj S/o Shri Ramavtar Bhardwaj, Resident Of
Plot No. 30-A, Pratap Nagar, Old Ramgarh Mod, Jaipur.
9. Manjeet Singh S/o Shri Harphool Singh, Resident Of Ward No.
13, Jhunjhunu.
10. Yudhishthar S/o Shri Devendra Kumar, Resident Of House No.
133, Meghwala Pada, Dabla, Jaisalmer.
11. Mohammad Aasif S/o Abdul Rseed, Resident Of B-971, Bhatta
Basti, Shastri Nagar, Jaipur.
12. Sunil Kumar S/o Shri Mahendra Singh, Dabri, Hanumangarh,
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Rajasthan.
13. Khagesh Sharma S/o Shri Surendra Kumar Sharma, Resident
Of Arya Samaj Gali, Deeg, Bharatpur.
14. Ram Lal S/o Shri Prem Das, Resident Of 2 Bpsm, Ganganagar,
Rajasthan.
15. Roshan Kumar S/o Shri Kashi Ram, Resident Of Manpura Bas,
Bhalau Teeba, Bhalau Tal, Churu.
16. Lalit Jangid S/o Shri Shishpal Jangid, Resident Of Navadera
Chourya, Ratanpur Road, Dungarpur, Rajasthan.
17. Magram Poonar S/o Shri Tikku Ram Poonar, Resident Of B-106,
Shankar Nagar, Jhawar Road, Jodhpur.
18. Ravin Shekhawat S/o Padam Singh, Aged About 29 Years, R/o
Karni Colony Ajeetgarh, Tehsil Srimadopur, District Sikar,
Rajasthan-332701.
19. Narendra Saini S/o Bharat Singh Saini, Aged About 30 Years,
R/o Swami Dayanand Nagar, Ward No.4, Tijara, District Alwar
(Raj.)
20. Bharat Bhushan Pandey S/o Suresh Chand Pandey, Aged About
34 Years, R/o 588A, Sukya Nagar, Gopalpura Bye Pass, Jaipur
(Raj.)
21. Dashrath Singh S/o Bhagwan Singh, Aged About 30 Years, R/o
53/151, Badrinath Colony, Sagar Road, Amer, Jaipur (Raj.)
22. Bhupendra Singh S/o Om Prakash, Aged About 29 Years, R/o
Vpo Bachhrain, Tehsil Weir, District Bharatpur (Raj.)
23. Pankaj Kumar S/o Bhagwan Singh, Aged About 29 Years, R/o
Bhootoli District Bharatpur 321642
24. Prahlad Singh Achara Son Of Shri Phool Singh Achara, Aged
About 25 Years, Resident Of Village And Post Shahpura,
Thikaraiya, District Sikar (Rajasthan) (Roll No. 406926)
25. Naresh Kumar Son Of Shri Kishana Ram, Aged About 28 Years,
Resident Of Village And Post Daudsor, Tehsil Didwana, District
Nagaur (Rajasthan) (Roll No. 402192)
26. Krishna Pal Singh Rathore Son Of Shri Narendra Singh Rathore,
Aged About 27 Years, Resident Of 197, Bemlavaya, Kuradabad
Kuraear, Kurawar Girwa District Udaipur (Roll No. 505553)
----Respondents
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For Petitioner(s) : Mr. Anil Agarwal on behalf of
Mr. Jitendra Singh Shekhawat
For Respondent(s) :
HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 29/11/2023
1. Heard.
2. Taking into consideration the cause shown in the application, we are inclined to provide one more indulgence to the appellants.
3. Accordingly, the restoration application is allowed and DB Special Appeal (Writ) No.520/2023 is restored to original number subject to payment of cost of Rs.1,000/- to be deposited with Rajasthan Legal Services Authority.
(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Naval Kishor-RAHUL/65 (Downloaded on 02/12/2023 at 08:47:19 PM) Powered by TCPDF (www.tcpdf.org)