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Rajasthan High Court - Jaipur

Deepak Menaria S/O Shri Ganpat Lal ... vs State Of Rajasthan on 29 November, 2023

Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

            D.B. Writ Restoration Application No. 174/2023

1.    Deepak Menaria S/o Shri Ganpat Lal Menaria, Aged About 28
      Years, R/o Panchayat Bhavan Ke Pass, Cheerwa, Udaipur -
      313202 (Raj.)
2.    Ravindra Kumar Goyal S/o Shri Dinesh Kumar Goyal, Aged
      About 33 Years, R/o Agrawal Colony, Sarmathura, Dholpur -
      328026 (Raj.)
3.    Shakti Singh Rajawat S/o Shri Jagdish Singh Rajawat, Aged
      About 34 Years, R/o Ward No. 8, Rajaji Ka Garh, Todabhim,
      Karauli - 321611 (Raj.)
                                                                      ----Petitioners
                                       Versus
1.    State Of Rajasthan, Through Its Secretary, Department Of
      Transport, Secretariat, Jaipur.
2.    Rajasthan Staff Selection Board, (Rssb), Through Its Secretary,
      State Agriculture Management Institution Campus, Durgapura,
      Jaipur.
3.    The    Principal    Secretary,        To     Government,       Department   Of
      Personal, Main Building, Secretariat, Jaipur.
4.    Manish Kumar Aloria S/o Shri Kailash Chand Aloria, Resident Of
      Samod, Jaipur.
5.    Ramkesh Choudhary S/o Shri Shyoji Lal Choudhary, Resident
      Of In Front Of Bade Hospital, Nainwa, Bundi.
6.    Virendra Singh S/o Shri Balveer Singh Gurjar, Resident Of
      Jagdishpura, Karauli, Rajasthan.
7.    Hansraj Sidh S/o Shri Bhagwan Nath Sidh, Resident Of Sidho
      Ka Bass, Vpo Benisar Tehsil Shridungargarh, Bikaner.
8.    Samaksh Bhardwaj S/o Shri Ramavtar Bhardwaj, Resident Of
      Plot No. 30-A, Pratap Nagar, Old Ramgarh Mod, Jaipur.
9.    Manjeet Singh S/o Shri Harphool Singh, Resident Of Ward No.
      13, Jhunjhunu.
10.   Yudhishthar S/o Shri Devendra Kumar, Resident Of House No.
      133, Meghwala Pada, Dabla, Jaisalmer.
11.   Mohammad Aasif S/o Abdul Rseed, Resident Of B-971, Bhatta
      Basti, Shastri Nagar, Jaipur.
12.   Sunil Kumar S/o Shri Mahendra Singh, Dabri, Hanumangarh,


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      Rajasthan.
13.   Khagesh Sharma S/o Shri Surendra Kumar Sharma, Resident
      Of Arya Samaj Gali, Deeg, Bharatpur.
14.   Ram Lal S/o Shri Prem Das, Resident Of 2 Bpsm, Ganganagar,
      Rajasthan.
15.   Roshan Kumar S/o Shri Kashi Ram, Resident Of Manpura Bas,
      Bhalau Teeba, Bhalau Tal, Churu.
16.   Lalit Jangid S/o Shri Shishpal Jangid, Resident Of Navadera
      Chourya, Ratanpur Road, Dungarpur, Rajasthan.
17.   Magram Poonar S/o Shri Tikku Ram Poonar, Resident Of B-106,
      Shankar Nagar, Jhawar Road, Jodhpur.
18.   Ravin Shekhawat S/o Padam Singh, Aged About 29 Years, R/o
      Karni Colony Ajeetgarh, Tehsil Srimadopur, District Sikar,
      Rajasthan-332701.
19.   Narendra Saini S/o Bharat Singh Saini, Aged About 30 Years,
      R/o Swami Dayanand Nagar, Ward No.4, Tijara, District Alwar
      (Raj.)
20.   Bharat Bhushan Pandey S/o Suresh Chand Pandey, Aged About
      34 Years, R/o 588A, Sukya Nagar, Gopalpura Bye Pass, Jaipur
      (Raj.)
21.   Dashrath Singh S/o Bhagwan Singh, Aged About 30 Years, R/o
      53/151, Badrinath Colony, Sagar Road, Amer, Jaipur (Raj.)
22.   Bhupendra Singh S/o Om Prakash, Aged About 29 Years, R/o
      Vpo Bachhrain, Tehsil Weir, District Bharatpur (Raj.)
23.   Pankaj Kumar S/o Bhagwan Singh, Aged About 29 Years, R/o
      Bhootoli District Bharatpur 321642
24.   Prahlad Singh Achara Son Of Shri Phool Singh Achara, Aged
      About 25 Years, Resident Of Village And Post Shahpura,
      Thikaraiya, District Sikar (Rajasthan) (Roll No. 406926)
25.   Naresh Kumar Son Of Shri Kishana Ram, Aged About 28 Years,
      Resident Of Village And Post Daudsor, Tehsil Didwana, District
      Nagaur (Rajasthan) (Roll No. 402192)
26.   Krishna Pal Singh Rathore Son Of Shri Narendra Singh Rathore,
      Aged About 27 Years, Resident Of 197, Bemlavaya, Kuradabad
      Kuraear, Kurawar Girwa District Udaipur (Roll No. 505553)


                                                                 ----Respondents
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                                   For Petitioner(s)           :     Mr. Anil Agarwal on behalf of
                                                                     Mr. Jitendra Singh Shekhawat
                                   For Respondent(s)           :



HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 29/11/2023

1. Heard.

2. Taking into consideration the cause shown in the application, we are inclined to provide one more indulgence to the appellants.

3. Accordingly, the restoration application is allowed and DB Special Appeal (Writ) No.520/2023 is restored to original number subject to payment of cost of Rs.1,000/- to be deposited with Rajasthan Legal Services Authority.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Naval Kishor-RAHUL/65 (Downloaded on 02/12/2023 at 08:47:19 PM) Powered by TCPDF (www.tcpdf.org)