Himachal Pradesh High Court
Kuldeep Kumar Chadda vs . State Of H.P. on 11 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kuldeep Kumar Chadda vs. State of H.P. CWP No. 3553 of 2022 11.07.2022 Present: Mr. Ramakant Sharma, Advocate, for the .
petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for respondent-State.
CWP No. 3553 of 2022 Learned counsel for the petitioner prays for and is granted two weeks' time to amend the prayer made in this petition. List on 1st August, 2022.
CMP No. 7029 of 2022 The application is disposed of with a direction to the applicant to file English translation of Annexures P-5, P-6, P-8 and P-9 within a period of four weeks.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 11th July, 2022 (himani/raman) ::: Downloaded on - 11/07/2022 20:06:05 :::CIS