Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2C] [Entire Act] State of West Bengal - Subsection Section 2C(3) in The West Bengal Gambling and Prize Competitions Act, 1957 (3)The State Government may at any time cancel any license granted under this section in the event of any breach of the conditions subject to which it was granted.
