Delhi High Court - Orders
Karuna Nidhan vs Union Of India And Ors on 1 April, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Sudhir Kumar Jain
$~ 28 (upto 2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5027/2019
KARUNA NIDHAN ...... Petitioner
Through: None.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Tanveer Ahmed Ansari, Senior
Panel Counsel with Mr. Hemender
Singh, Deputy Commandant (Law
Officer)
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 01.04.2022 No time left. Renotify on 12.10.2022.
SURESH KUMAR KAIT, J SUDHIR KUMAR JAIN, J APRIL 1, 2022 r