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[Cites 0, Cited by 0] [Section 56(9)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(9)(b) in The U.P. Factories Rules, 1950

(b)A report of every examination or test carried out shall be completed in Form 9 and shall be signed by the person making the examination or test, and shall be kept available for perusal by the Inspector at all hours when the factory or any part thereof is working.