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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Bihar - Subsection

Section 6A(d) in Management and Working of the Forests

(d)If the District Officer, after considering the report of the Divisional Forest Officer is of opinion that theft of forest produce has been going on in a considerable scale, he may issue a warning to the right-holders of the forest concerned.