Delhi High Court - Orders
Larsen And Toubro Limited vs Iic Limited & Anr on 20 September, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~28 & 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 426/2023 & I.A. 18262/2023 -Ex.
LARSEN AND TOUBRO LIMITED ..... Petitioner
Through: Mr.Subhash Gulati with Ms.Sima
Gulati, Advs.
versus
IIC LIMITED & ANR. ..... Respondent
Through:
+ O.M.P.(MISC.)(COMM.) 427/2023 & I.A. 18263/2023 -Ex.
LARSEN AND TOUBRO LIMITED ..... Petitioner
Through: Mr.Subhash Gulati with Ms.Sima
Gulati, Advs.
versus
IIC LIMITED & ANR. ..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 20.09.2023
1. Upon the petitioner taking steps, issue notice to the respondents through all permissible modes.
2. Reply, if any, be filed within three weeks. Rejoinder thereto, if any, be filed within one week thereafter.
3. List on 30.10.2023.
REKHA PALLI, J SEPTEMBER 20, 2023 sr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 23:34:51