Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of Uttar Pradesh - Subsection Section 122(5) in U.P. Revenue Code, 2006 (5)Every order of the Collector under sub-section (4) shall be published in the manner prescribed, and shall, subject to the result of any suit under Section 144, be final.
