Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58B] [Entire Act] Union of India - Subsection Section 58B(6) in The Wild Life (Protection) Amendment Act, 2002 (6)spouse of a person referred to in sub- clause (2), sub- clause (3), sub- clause (4) or sub- clause (5);
